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ITAT Madras Bench

2,440 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL I vs KIRAN KUMAR M.

TCA/392/201910/7/2024

Honourable The ACTING CHIEF JUSTICE

COMMISSIONER OF INCOME TAX vs M/S. DISHNET WIRELESS LTD.,

TCA/831/201617/5/2024

Honourable Mr Justice R. MAHADEVAN

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.LALITHA JEWELLERY MART P LTD

TCA/383/201930/4/2024

Honourable Mr Justice R. MAHADEVAN

SHRIL ANJANEYALU JAYAPAL vs THE COMMISSIONER OF INCOME TAX

TCA/85/202017/4/2024

Honourable Mr Justice R. MAHADEVAN

SHRIL ANJANEYALU JAYAPAL vs THE COMMISSIONER OF INCOME T

TCA/86/202016/4/2024

Hon`ble Mr Justice R. MAHADEVAN

The Commissioner of Income T vs M/s.Durr India Pvt. Ltd.,

TCA/179/20228/2/2024

Hon`ble Mr Justice R. MAHADEVAN

M/s. Redington Distribution vs The Deputy Commissioner of I

TCA/166/20235/2/2024

Hon`ble Mr Justice R. MAHADEVAN

Duraisamy Chettiar Balasubra vs The Principal Commissioner O

TCA/28/202430/1/2024

Hon`ble Mr Justice R. MAHADEVAN

Commissioner of Income Tax vs Shriram City Union Finance L

TCA/554/202329/11/2023

Hon`ble Mr Justice R. MAHADEVAN

K. LOGANATHAN vs INCOME TAX OFFICER

TCA/180/202228/11/2023

Hon`ble Mr Justice R. MAHADEVAN

Mohanasundaram Saravanan vs The Principal Commissioner o

TCA/503/20236/11/2023

Hon`ble Mr Justice R. MAHADEVAN

CHANDAN CREDITS LTD vs THE ASSISTANT COMMISSIONER O

TCA/84/202318/10/2023

Hon`ble Mr Justice R. MAHADEVAN

THE KARUR VYSYA BANK LTD vs THE ADDITIONAL COMMISSIONER

TCA/732/20166/10/2023

Hon`ble Mr Justice R. MAHADEVAN

COGNIZANT TCHNOLOGY SOLUTION vs ASSISTANT COMMISSIONER OF IN

TCA/147/202220/9/2023

Hon`ble Mr Justice R. MAHADEVAN

COMMISSIONER OF INCOME TAX vs SHRIRAM CHITS TAMILNADU PVT

TCA/886/201711/9/2023

Hon`ble Mr Justice R. MAHADEVAN

A.Rangasamy Engineers Private Limited vs The Assistant Commissioner of Income Tax

WP(MD)/18172/202327/7/2023

COMMISSIONER OF INCOME TAX vs A.S.THILLAINAYAGAM

TCA/398/202325/7/2023

Hon`ble Mr Justice R. MAHADEVAN

COGNIZANT TECHNOLOGY SOLUTIO vs ASSISTANT COMMISSIONER OF IN

TCA/209/202325/7/2023

Hon`ble Mr Justice R. MAHADEVAN

PRINCIPAL COMMISSIONER OF IN vs RAJA TRANSPORTS

TCA/352/20236/7/2023

HON`BLE MR. JUSTICE R. MAHADEVAN

SENGODA GOUNDER NATARAJAN vs THE INCOME TAX OFFICER

TCA/287/202314/6/2023

Hon`ble Mr Justice R. MAHADEVAN