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ITAT Madras Bench

2,440 judgments

G K Reddy vs The Assistant Commissioner Of Income Tax

TCA/68/202419/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S DAS LAGERWAYS WIND vs THE ASST COMMISSIONER OF

TCA/517/201519/8/2024

Honourable Mr Justice R. SURESH KUMAR

GEMINI INDUSTRIES &IMAGING LTD vs THE COMMISSIONER OF INCOME TAX

TCA/447/201519/8/2024

Honourable Mr Justice R. SURESH KUMAR

THE COMMISSIONER OF INCOME vs M/S. ASCENDAS IT PARK

TCA/437/201519/8/2024

Honourable Mr Justice R. SURESH KUMAR

THE COMMISSIONER OF INCOME vs M/S. INAUTIX TECHNOLOGIES

TCA/344/201519/8/2024

Honourable Mr Justice R. SURESH KUMAR

THE COMMISSIONER OF INCOME TAX vs M/S SIVA VENTURES LTD

TCA/228/201519/8/2024

Honourable Mr Justice R. SURESH KUMAR

Principal Commissioner Of Income Tax vs Muthusamy Shanmugam

TCA/169/202419/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S. CHITTINAD QUARTZ PRODUCE vs THE ASSISTANT COMMISSIONER

TCA/921/201513/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S.SABARI INDUSTRIES P LTD vs THE ASSISTANT COMMISSIONER

TCA/455/201513/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S. NAVIN HOUSING &

TCA/443/201513/8/2024

Honourable Mr Justice R. SURESH KUMAR

THE COMMISSIONER OF INCOME TAX vs M/S.TURBO ENERGY LTD

TCA/165/201513/8/2024

Honourable Mr Justice R. SURESH KUMAR

Comfy shoe Makers Private Ltd., vs The Pri.Commissioner of Incom Tax-I

TCA/162/202413/8/2024

Honourable Mr Justice R. SURESH KUMAR

Principal Commissioner of Income Tax vs M/s. The Madras Pharmaceuticals

TCA/163/202412/8/2024

Honourable Mr Justice R. SURESH KUMAR

Murugesan Shanthi vs Income Tax Officer Ward - 1

TCA/137/202412/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S I.P.RINGS LTD vs THE DEPUTY COMMISSIONER OF

TCA/318/20158/8/2024

Honourable Mr Justice R. SURESH KUMAR

COMMISSIONER OF IINCOME TAX vs M/S SHASUN PHARMACEUTICALS

TCA/235/20158/8/2024

Honourable Mr Justice R. SURESH KUMAR

The Commissioner of Income Tax vs Shaw Wallace Properties Ltd.,

TCA/60/20156/8/2024

Honourable Mr Justice R. SURESH KUMAR

M/S CHETTINAD QUARTZ PRODUCTS vs THE ASST COMMISSIONER OF

TCA/128/20156/8/2024

Honourable Mr Justice R. SURESH KUMAR

Commissioner Of income Tax vs S Devi

TCA/149/20245/8/2024

Honourable Mr Justice R. SURESH KUMAR

Commissioner of Income Tax vs M/s.Suryavaradhan Estates Pvt.Ltd,

TCA/136/202412/7/2024

Honourable The ACTING CHIEF JUSTICE