ITAT Madras Bench
2,440 judgments
THE COMMISSIONER OF INCOME TAX vs SHRI R.SIVAKUMAR
Honourable Mr Justice R. SURESH KUMAR
K.BADAL BAI vs THE DEPUTY COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CHENNAI RADHA ENGINEERING WORKS PVT LTD
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.SAVORIT LTD
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S HANDLOOM HERITAGE LIMITED
Honourable Mr Justice R. SURESH KUMAR
M/S SHANTHI DIAMONDS vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
M/S SHREE GANESH EPC P LTD vs THE ASSISTANT COMMISSIONER
Honourable Mr Justice R. SURESH KUMAR
Logamaheshwara vs The Income Tax Officer
Honourable Mr Justice R. SURESH KUMAR
SREE VENKATESWARA EDUCATIONAL TRUST vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
SAE India vs The Deputy Commissioner Of Income Tax (Exemption
Honourable Mr Justice R. SURESH KUMAR
M/S.YELCHUR VENKATA KOTIAH vs THE DEPUTY COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S TUBE INVESTMENTS OF INDIA
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs TAMILNADU TENNIS ASSOCIATION
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S SHRIRAM CAPITAL LTD
Honourable Mr Justice R. SURESH KUMAR
COMMISIONER OF INCOME TAX vs M/S SAIDAPET VARTHAGAR TRUST
Honourable Mr Justice R. SURESH KUMAR
M/S. SADRAS VENKATARAMA vs THE DEPUTY COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
M/S SABARE INTERNATIONAL LTD vs THE DEPUTY COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
M/S NEXUS ELECTRO STEEL LTD vs THE ASST COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs VJG REAL ESTATES PVT LTD.,
Honourable Mr Justice R. SURESH KUMAR
M/S.COASTAL ENERGY PVT LTD., vs The Deputy Commissioner Of Income Tax
Honourable Mr Justice R. SURESH KUMAR
