ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX vs M/S.HANDLOOM HERITAGE LIMITED
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S. HANDLOOM HERITAGE
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S HANDLOOM HERITAGE LIMITED
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/s. Luminous and Smart Investment Consultants Pvt
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs INDIAN ADDITIVES LIMITED
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S TURBO ENERGY PVT LTD
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME vs M/S.ALTOS ADVISORY SERVICES
Honourable Mr Justice R. SURESH KUMAR
SRI.A.JAGANNATHAN vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
COMMISSION OF INCOME TAX IV vs SHRI.K.PANDIARAJAN
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.MAVIS SATCOM LIMITED
Honourable Mr Justice R. SURESH KUMAR
Hemalatha Rajan vs The Deputy Commissioner of Income Tax, Circle 3(2
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs LAKSHMI MACHINE WORKS LIMITED
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME vs MRS. S. PADMALAKSHMI
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.CITY UNION BANK LTD
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs INDIAN INSTITUE OF ENGINEERING
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S. CONGREGATION OF THE
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S TVS MOTOR COMPANY LTD
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.ILJIN AUTOMOTIVE PRIVATE LIMITED
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX vs DAECHANG SEAT CO LTD
Honourable Mr Justice R. SURESH KUMAR
SRI.M.KUMARASAMY vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
