ITAT Madras Bench
2,440 judgments
Commissioner of Income Tax vs M/S.CAI INDUSTRIES PRIVATE LIMITED
Honourable Mr Justice R. SURESH KUMAR
Commissioner of Income Tax vs M/s. India Trimmings Private Limited
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs SMT.CHANDRAN BHAVANI
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF vs M/S GAJAANANDA JEWELLERY
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs SUPER SALES INDIA LIMITED
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S.SHARADHA TERRY PRODUCTS LTD
Honourable Mr Justice R. SURESH KUMAR
The Principal Commissioner of Income TAx-I vs Global Calcium Pvt Ltd
Honourable Mr Justice R. SURESH KUMAR
SMT. C. ANURADHA vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S SHRIRAM TRANSPORT FINANCE
Honourable Mr Justice R. SURESH KUMAR
Venkatesan Kalyanasundaram vs The Income Tax Officer
Honourable Mr Justice R. SURESH KUMAR
Principal Commissioner of Income Tax-3, vs SHEER MEDIA PVT LTD
Honourable Mr Justice R. SURESH KUMAR
SMT.K.JOTHIRANI vs THE INCOME TAX OFFICER
Honourable Mr Justice R. SURESH KUMAR
The Pr. Commissioner of Income Tax - 4 vs Pallava Resorts Private Limited
Honourable Mr Justice R. SURESH KUMAR
D. RAMAGOPAL vs THE DEPUTY COMMISSIONER OF INCOME TAX
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/s. Indian Additives Ltd.,
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S RAMANIYAM GANESH
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S.REYNOLDS PENS INDIA PVT
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S REFEX INDUSTRIES LTD
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.HANDLOOM HERITAGE LIMITED
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.HANDLOOM HERITAGE LIMITED
Honourable Mr Justice R. SURESH KUMAR
