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ITAT Madras Bench

2,440 judgments

SENGODA GOUNDER NATARAJAN vs THE INOCME TAX OFFICER

TCA/286/202314/6/2023

Hon`ble Mr Justice R. MAHADEVAN

RAREFIELD ENGINEERS PVT LTD vs THE ASSISTANT COMMISSIONER O

TCA/161/202327/3/2023

Hon`ble Mr Justice R. MAHADEVAN

R. Jayakumar vs The IncomeTax Officer

TCA/295/20221/3/2023

Hon`ble Mr Justice R. MAHADEVAN

COMMISSIONER OF INCOME TAX vs R.RAJAGOPAL TONDAIMAN

TCA/54/20239/2/2023

Hon`ble Mr Justice R. MAHADEVAN

KALAIGNAR TV PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER O

TCA/25/202327/1/2023

Hon`ble Mr Justice R. MAHADEVAN

Commissioner of Income Tax vs Shri Srinivasan Devendran

TCA/15/202310/1/2023

Hon`ble Mr Justice S. VAIDYANATHAN

M/s.Tamilnadu Tourism Develo vs The Income Tax Officer

TCA/12/202310/1/2023

Hon`ble Mr Justice S. VAIDYANATHAN

Shri Ashok Giri vs The Assistant Commissioner o

TCA/418/20224/1/2023

Hon`ble Mr Justice S. VAIDYANATHAN

COMMISSIONER OF INCOME TAX vs STANDARD PRESS (INDIA) PRIVA

TCA/416/20224/1/2023

Hon`ble Mr Justice S. VAIDYANATHAN

M/S FLSMIDTH PRIVATE LTD vs DEPUTY COMMISSIONER OF INCOM

TCA/240/202221/12/2022

Hon`ble Mr Justice S. VAIDYANATHAN

M/S.SAIPEM INDIA PROJECTS LTD vs THE DEPUTY COMMISSIONER OF

TCA/815/201715/12/2022

Hon`ble Mr Justice S. VAIDYANATHAN

COMMISSIONER OF INCOME TAX vs SHRIRAM CITY UNION FINANCE L

TCA/291/202229/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

M/S NAGARJUNA OIL CORPORATION vs THE DEPUTY COMMISSIONER OF

TCA/824/201622/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

COMMISSIONER OF INCOME TAX vs RAJSHREE SUGAR AND CHEMICALS

TCA/321/202221/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

The Principal Commissioner o vs ESPN Digital Media (India) P

TCA/316/202214/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

The Commissioner of Income T vs M/s.Ramaniyam Castles P Ltd.

TCA/311/20228/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

THE COMMISSIONER OF INCOME vs M/S.TTK HEALTHCARE LIMITED

TCA/88/20167/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

COMMISSIONER OF INCOME TAX vs TTK HEALTHCARE LIMITED

TCA/487/20177/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

New Santha Stores vs The Deputy Commissioner of I

TCA/315/20227/11/2022

Hon`ble Mr Justice S. VAIDYANATHAN

COMMISSIONER OF INCOME TAX vs MAC PUBLIC CHARITABLE TRUST

TCA/303/202131/10/2022

HONOURABLE MR. JUSTICE R. MAHADEVAN