ITAT Lucknow Bench
2,687 judgments
UMA,BIJNAUR vs INCOME TAX OFFICER RANGE 6(1) NEW, HAZRATGANJ LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
ALOK KUMAR RUNGTA,LUCKNOW vs NFAC, DELHI
SHRI KUL BHARAT (Vice President)
MANISH KUMAR SINGH,BAHRAICH vs ITO-1, BAHRAICH
SHRI ANADEE NATH MISSHRA (Accountant Member)
SURYA INTERNATIONAL PVT. LTD.,LUCKNOW vs CENTRAL PROCESSING CENTRE, BANGALORE
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
JYOTI GYANCHANDANI ,KANPUR vs ITO WARD-1(2)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
GURDAS MAL ARORA,KANPUR vs THE A O CIRCLE-1(2)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
NITYANAND,SANT KABIR NAGAR vs INCOME TAX OFFICER, BASTI, BASTI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DHIRENDRA PRATAP,LUCKNOW vs INCOME TAX OFFICER-3(2), WARD-3(2), HARDOI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAKESH KUMAR,BARABANKI vs INCOME TAX OFFICER, WARD 5(5), BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
LATE MADAN LAL GUPTA THROUGH LEGAL HEIR ABHISHEK GUPTA,BARABANKI vs ITO WARD 5(4), BARABANKI-1, BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
KIRTI MAHAL SATSANG BHAWAN TRUST,MATHURA vs CIT EXEMPTION, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
KIRTI MAHAL SATSANG BHAWAN TRUST,MATHURA vs CIT EXEMPTION, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SOCIETY FOR EDUCATION AND WELFARE AWARENESS,KANPUR vs DEPUTY DIRECTOR OF INCOME TAX, CPC BENGALURU, BENGALURU
SHRISUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MAIN LAND FINANCE PVT LTD ,KOLKATA vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MAIN LAND FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, ITO(OSD)-1, FARIDABAD
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MAIN LAND FINANCE PVT LTD,KOLKATA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S AABDEEN TRAVEL SERVICES,KANPUR vs ITO-1(3)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MARUT PAPER PRODUCTS PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE - 1, KANPUR, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S. NARAIN PROPERTIES LIMITED,KANPUR vs ACIT-VI, KANPUR
ASHISH KUMAR,SHRAVASTI vs ITO-1, BAHRAICH
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
