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ITAT Lucknow Bench

2,687 judgments

BAHBUDI FUND SANCHALAN SAMITI,KANPUR vs INCOME TAX OFFICER-, A

ITA 731/LKW/2025[2021-22]Status: Disposed31/12/2025AY 2021-22

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

INCOME TAX OFFICER, WARD-1(2)(1), KANPUR vs JAI GOVIND SHUKLA, KANPUR

ITA 724/LKW/2025[2024-25]Status: Disposed31/12/2025AY 2024-25

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SAYED MOHAMMAD AZAM NAQVI,LUCKNOW vs INCOME TAX OFFICER, RANGE-4(4), LUCKNOW

ITA 643/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

NARENDRA SINGH BISHT,GOMTINAGAR vs ACIT- 1, LUCKNOW-NEW, LUCKNOW

ITA 63/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

FAIZUL HAQUE,HARDOI vs ITO-3(2), HARDOI, HARDOI

ITA 55/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

TAFSEER AHMAD,LUCKNOW vs DDIT/ADIT(INTL TAX)LKN, LUCKNOW

ITA 517/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

the Ld. First Appellate Authority, who dismissed the appeal of the assessee and confirmed the order of the AO.

MRS. RANJANA,MRIZAPUR vs ASSESSING OFFICER, NFAC, DELHI

ITA 505/LKW/2025[2015-16]Status: Disposed31/12/2025AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

M.K. WOOD TRADING CORPORATION,LUCKNOW vs DCIT/ACIT-1, LUCKNOW

ITA 504/LKW/2025[2020-21]Status: Disposed31/12/2025AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SANTOSH KUMAR GUPTA,LUCKNOW vs THE ASSESSMENT UNIT, NFAC, DELHI/ITO-1(4), LUCKNOW

ITA 498/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

DHARM RAJ KUSHWAHA,UNNAO vs INCOME TAX OFFICER -2(4), UNNAO

ITA 494/LKW/2025[2018-19]Status: Disposed31/12/2025AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

HARNEK SINGH,SHAHJAHANPUR vs INCOME TAX OFFICER, SHAHJAHANPUR

ITA 492/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

KRISHNA PRAKASH GOEL,BAREILLY vs INCOME TAX OFFICER-1(1), BAREILLY

ITA 491/LKW/2025[2023-24]Status: Disposed31/12/2025AY 2023-24

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SHUBHANSHU AGARWAL,BAHRAICH vs ITO-1, BAHRAICH

ITA 458/LKW/2025[2020-2021]Status: Disposed31/12/2025AY 2020-2021

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

NITIN DWIVEDI,HARDOI vs CIT(A), HARDOI

ITA 362/LKW/2025[2017-18]Status: Disposed31/12/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

AMAR DIWAKAR,KANPUR NAGAR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, KANPUR

ITA 117/LKW/2025[2012-13]Status: Disposed31/12/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

MEDICAL EDUCATIONAL & CULTURAL DEVELOPMENT SOCIETY,KANPUR vs ITO (EXEMPTION), KANPUR

ITA 653/LKW/2024[2020-21]Status: Disposed31/12/2025AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

MEDICAL EDUCATIONAL & CULTURE DEVELOPMENT SOCIETY,KANPUR vs ITO (EXEMPTION), KANPUR

ITA 652/LKW/2024[2019-20]Status: Disposed31/12/2025AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

MEDICAL EDUCATIONAL & CULTURAL DEVELOPMENT SOCIETY,KANPUR vs ITO (EXEMPTION), KANPUR

ITA 651/LKW/2024[2018-19]Status: Disposed31/12/2025AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

DISTRICT CO-OPERTIVE SUGAR CANE SUPPLY LTD. ,BAREILLY vs ITO RANGE-1-1 , BAREILLY

ITA 617/LKW/2024[2020-21]Status: Disposed31/12/2025AY 2020-21

SHRI KUL BHARAT (Vice President)

VIKAS JAIN,KANPUR vs ACIT-CC 2(1)(1), KANPUR

ITA 434/LKW/2024[2015-16]Status: Disposed31/12/2025AY 2015-16

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)