ITAT Lucknow Bench
2,687 judgments
DHARAM CHAND AGARWAL,KANPUR (UTTAR PARDESH) vs PRINCIPAL COMMISSIONER OF INCOME TAX, KANPUR- I
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S K.M.GASES PVT.LTD.(NOW K.M.VYAPAR PVT.LTD),KANPUR vs DY. CIT-VI, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
NASIM AHMAD KHAN,SIDDHARTHNAGAR vs ACIT, GONDA- NEW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
ACIT, LUCKNOW vs MALLICS JEWELS, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
VIDYUT TRANSMISSION KARMACHARI VETAN BHOGI CREDIT COOPERATIVE SOCIETY,LUCKNOW vs CPC BANGALORE/ITO-2(1), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ACIT, CIRCLE 3 LUCKNOW, LUCKNOW vs DINESH JAIN, LUCKNOW
SHAKIRA KHATOON (WIFE&LH)LATE RAFEEQ AHMAD ANSARI,SITAPUR vs DY.CIT, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SHAKIRA KHATOON( WIFE&L/H)LATE RAFEEQ AHMAD ANSARI,SITAPUR vs DCIT, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SHKIRA KHATOON W/O LATE RAFEEQ AHMAD ANSARI,SITAPUR vs DCIT, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
U.P.COOPERATIVE FEDERATIONLTD,LUCKNOW vs ITO-2(3), , LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
U P STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-II, LUCKNOW, LUCKNOW vs RAKESH KUMAR PANDEY, GONDA U.P.
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DCIT, CENTRAL CIRCLE-2, LUCKNOW, LUCKNOW vs RAKESH KUMAR PANDEY, GONDA
DCIT,CENTRAL CIRCLE-2, LUCKNOW, LUCKNOW vs RAKESH KUMAR PANDEY, GONDA
DCIT, CENTRAL CIRCLE-2, LUCKNOW, LUCKNOW vs RAKESH KUMAR PANDEY, GONDA UP
DCIT, CENTRAL CIRCLE-2, LUCKNOW, LUCKNOW vs RAKESH KUMAR PANDEY, GONDA UP
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT (CENTRAL)-2, LUCKNOW
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT, (CENTRAL)-2, LUCKNOW
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT (CENTRAL)-2, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
