ITAT Lucknow Bench
2,687 judgments
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT (CENTRAL)-2, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT (CENTRAL)-2, LUCKNOW
RAKESH KUMAR PANDEY,GONDA vs DCIT/ACIT, (CENTRAL)-2, LUCKNOW
ATUL KISHORE TRIVEDI,LUCKNOW vs INCOME TAX OFFICER-4(1), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER-1 RAEBARELI, RAEBARELI vs KAMLA NEHRU P G COLLEGE, TEJ GAON RAEBARELI
SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SUBHASH MALGURIA (Judicial Member)
INCOME TAX OFFICER-1 RAEBARELI, RAEBARELI vs KAMLA NEHRU P G COLLEGE, TEJ GAON RAEBARELI
SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SUBHASH MALGURIA (Judicial Member)
SUBHASH JAISWAL ASSOCIATES,BAREILLY vs PCIT BAREILLY, BAREILLY
ANANT KISHORE KHARE,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 KANPUR, KANPUR vs SHRI SHASHWAT AGARWAL, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
USHA YADAV,LUCKNOW vs INCOME TAX OFFICER RANGE 6(2), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
USHA YADAV,LUCKNOW vs INCOME TAX OFFICER RANGE 6(2), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
PANCHARAM VERMA,BARABANKI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT/INCOME TAX OFFICER, RANGE-5(4), BARABANKI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
PANCHARAM VERMA,BARABANKI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT/INCOME TAX OFFICER, RANGE-5(4), BARABANKI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ITO, WARD-1.1.1, KANPUR, KANPUR vs IQBAL AHMAD, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
DOLPHIN DEVELOPERS LTD.,KANPUR vs INCOME TAX OFFICER, WARD-6(1), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
ACIT, CIRCLE 3, LUCKNOW, LUCKNOW vs ANSHUMAN SINGH, LUCKNOW
SHIVRAJ SINGH,BAREILLY vs INCOME TAX OFFICER-2(2), BAREILLY-NEW, BAREILLY
ANTARMAN PARIWAR SOCIETY,DEHRADUN vs CIT EXEMPTION, LUCKNOW, CIT EXEMPTION, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANTARMAN PARIWAR SOCIETY,DEHRADUN vs CIT EXEMPTION, LUCKNOW, CIT EXEMPTION, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DISTRICT CO OPERATIVE BANK LIMITED,KANPUR NAGAR vs CIT(A) NFAC, INCOME TAX DEPARTMENT, NFAC, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
