ITAT Lucknow Bench
2,687 judgments
NISHA FAZAL,GAUTAM BUDH NAGAR vs ITO-4(3), KANPUR-01
BADRI PRASAD VISHWA NATH JEWELS,LUCKNOW vs ACIT-2, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
GANGA SAGAR,E / SECTOR H LDA COLONY KANPUR ROAD LUCKNOW vs DDIT/ADIT(INT TAX)LKN, LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
BALJEET SINGH,KANPUR vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
SAMIT GARG,NOIDA vs ITO 3(5), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
GOBIND INDUSTRIES PRIVATE LIMITED,BARABANKI vs DCIT/ACIT-3,LUCKNOW-NEW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
NEW ERA PUBLIC SCHOOL,RAJGARH vs EXEMPTION WARD, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member)
SIR SYED EDUCATIONAL SOCIETY,BADAUN vs CIT EXEMPTION, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SIR SYED EDUCATIONAL SOCIETY,BADAUN vs CIT EXEMPTION, LUCKNOW,
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHD MUSTAK,LUCKNOW vs INCOME TAX OFFICER 6 (2), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
UTTAR PRADESH WATER SUPPLY AND SANITATION MISSION,LUCKNOW vs ACIT(EXEMPTION) CIRCLE, LUCKNOW
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) LUCKNOW, LUCKNOW vs UTTAR PRADESH WATER SUPPLY AND SANITATION MISSION, LUCKNOW
SHRI KUL BHARAT, VICE PRESIDENT\nAND\nSHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (E), LUCKNOW vs M/S. INDIAN INSTITUTE OF CARPET TECHNOLOGY , BHADOHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-6, LUCKNOW vs M/S. U.P. STATE CONSTRUCTION & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
U.P SAMAJ KALYAN NIRMAN NIGAM LIMITED (NOW KNOWN AS U.P STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.),LUCKNOW vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, LUCKNOW
RAJINDER KUMAR,ALLAHABAD ROAD, FAIZABAD vs INCOME TAX OFFICER, FAIZABAD
SHRI KUL BHARAT (Vice President)
SANDEEP KUMAR,UNNAO vs ITO WARD-2(4), UNNAO
SHRI KUL BHARAT (Vice President)
GURU MAHIMA ASHRAM,MATHURA vs CIT EXEMPTION, LUCKNOW
GURU MAHIMA ASHRAM,MATHURA vs CIT, EXEMPTION, LUCKNOW
RANJANA,LUCKNOW vs ITO-4(3), LUCKNOW-NEW
SHRI KUL BHARAT (Vice President)