ITAT Lucknow Bench
2,687 judgments
PURNAGIRI RICE MILLS,SHAHJAHANPUR vs INCOME TAX OFFICER, SHAHJAHANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
M/S BLOOMS REALATORS & HOSPITALITY PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER-1(4), LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ASHOK KUMAR MITTAL,KANPUR vs INCOME TAX OFFICER, WARD-1(1)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
GONDA COOPERATIVE CANE DEVELOPMENT UNION LTD,GONDA vs INCOME TAX OFFICER, GONDA
the Ld. CIT(A) who has dismissed the appeal of the assessee. Being further aggrieved, the assessee is in appeal before the Income Tax Appellate Tribunal (ITAT). (B) At the time of hearing, the assessee was represented by none. In the absence of any representation from the assessee's side, the Ld. Sr. Departmental Representative (“DR”, for short) for Revenue was heard. He relied on the orders passed by the Assessing Officer and the Ld. CIT(A). He contended that in view of the judgment of the
SURAIYYA BEGUM,LUCKNOW vs ITO-2(3), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
ARIF AHMAD SIDDIQUI,LUCKNOW vs ITO 5(1), LUCKNOW-NEW, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI KAPIL KHANDELWAL,BAREILLY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member)
THAKUR ROSHAN SINGH,BAREILLY vs ITO (EXEMPTION) WARD, BAREILLY
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHRI SWATANTRA KUMAR SHUKLA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-3, KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DY. C.I.T., RANGE-6, LUCKNOW vs U.P STATE FOOD & ESSENTIAL COMMODITIES LTD., LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DY. COMMISSIONER OF INCOME TAX-VI, KANPUR vs COMMERCIAL AUTOMOBILES PVT. LTD., KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
MURLIDHAR LOHIA,KANPUR vs INCOME TAX OFFICER, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SANTOSH KUMAR SHUKLA,LUCKNOW vs ASSESSMENT UNIT, NFAC, NFAC
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAM RATAN SINGH PAL,LUCKNOW vs ASSESSING OFFICER, NFAC, DELHI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ALL INDIA MINORITIES WELFARE SOCEITY,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ALL INDIA WOMEN CONFERENCE,KANPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
ANIL KUMAR GUPTA,LAKHIMPUR KHERI vs ADDL./JOINT/ACIT/INCOME TAX OFFICER, NFAC DELHI/INCOME TAX OFFICER- 3(4), LAKHIMPUR KHERI
SHRI ANADEE NATH MISSHRA (Accountant Member)
LUCKNOW EDUCATIONAL AND SOCIAL WELFARE SOCIETY,LUCKNOW vs ASSESSMENT UNIT, NFAC, DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MIRAJ AHMAD,BARABANKI vs ASSESSMENT, NFAC, DELHI
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S BAJRANG LAL JINDAL,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-I, KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
