ITAT Lucknow Bench
2,687 judgments
SHILPI SINGH,FAIZABAD vs INCOME TAX OFFICER, FAIZABAD, FAIZABAD
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAMANAND MAURYA,ICHAULI,BARABANKI,UP vs ITO-5(5) BARABANKI-2, BARABANKI UTTAR PRADESH
SHRI ANADEE NATH MISSHRA (Accountant Member)
VIBHA SINGH,BASTI vs INCOME TAX OFFICER, BASTI
SHRI ANADEE NATH MISSHRA (Accountant Member)
ISLAMI FUND REGD.,AJMAL KHAN ROAD, NAJIBABAD vs COMMISSIONER OF INCOME TAX, EXEMPTION WARD, BAREILLY, EXEMPTION WARD, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member)
UMA DUTT SHARMA,MUMBAI vs INCOME TAX OFFICER, WARD 2(1)(1), KANPUR, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
NARENDRA SACHIN ENTERPRISES,LUCKNOW vs ITO NFAC, LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
NARENDRA SACHIN ENTERPRISES,LUCKNOW vs ITO NFAC, LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
VISHAL ASSOCIATES,KANPUR vs THE INCOME TAX OFFICER, WARD-1(2)(4), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER, KANPUR vs SULEMAN RAEEN, KANPUR DEHAT
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
JITENDRA SINGH,KANPUR vs ITO-1(3)(5), KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RUSHDI CONSTRUCTION PVT LTD,LUCKNOW vs ITO-5(1), LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHRI GOVERDHAN SARASWATI VIDHYA MANDIR,DHARAMPUR vs CIT EXEMPTION, LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MOHAMMAD HUSAIN,SANT KABIR NAGAR vs INCOME TAX OFFICER, WARD-BASTI, NEW, BASTI
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAKESH KUMAR YATI,LUCKNOW vs INCOME TAX OFFICER-1(3), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
SHASHI BHALLA,LAKHIMPUR KHERI vs ITO RANGE-3(5), LAKHIMPUR KHERI
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
VIBHANSHU GOSWAMI,HARDOI vs ITO-3(3), HARDOI, HARDOI
SHRI ANADEE NATH MISSHRA (Accountant Member)
COOPERATIVE CANE DEVELOPMENT UNION LTD BALRAMPUR,BALRAMPUR vs AO NFAC DELHI, NFAC NEW DELHI
SHOBHIT GUPTA,LUCKNOW vs DDIT CPC, BENGALURU
SHRI KUL BHARAT (Vice President)
MOHD WASEEM,KANPUR vs NATIONAL FACELESS APPEAL CENTRE, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member)
GAURAV PANDEY,GONDA vs THE DCIT/ACIT (CENTRAL CIRCLE-2), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
