ITAT Lucknow Bench
2,687 judgments
DEEPAK KUMAR GUPTA,KANPUR vs INCOME TAX OFFICER, WARD-1(3)(5), , KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
SRI RAM JANKI EDUCATIONAL CHARITABLE TRUST,FAIZABAD vs ASSESSING OFFICER (EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ANIS AHMAD,KANPUR vs INCOME TAX OFFICER, WARD-1(3)(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
KISHAN KUMAR VINOD KUMAR,KANPUR vs INCOME TAX OFFICER, WARD-1(1)(2), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ARCHANA GUPTA,LUCKNOW vs ITO-6-1, LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
VENUS NIRMAN PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-1(4), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
VENUS NIRMAN PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-1(4), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
VENUS NIRMAN PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-1(4), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
VEDPRAKASH UTTAM,KANPUR NAGAR vs AO, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAM DULARI KANOJIA KALYAN SAMITI,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRI ANADEE NATH MISSHRA (Accountant Member)
VENUS NIRMAN PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-1(4), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, LUCKNOW vs SUDHANSHU TRIVEDI, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ACIT CIRLCE-1, LUCKNOW vs U P COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED, LUCKNOW
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs KHEM CHAND PAWAN KUMAR SARRAF PRIVATE LIMITED, MEERUT, MEERUT
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
KHEM CHAND PAWAN KUMAR SARAF P.LTD.,MEERUT vs JCIT(OSD)CC-1, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ACIT(E), LUCKNOW vs M/S. BHAGWANT INSTITUTE OF TECHNOLOGY, BIJNOR
SANDILA ROLLER FLOUR MILLS,HARDOI vs ITO-3(3), HARDOI, HARDOI
SHRI ANADEE NATH MISSHRA (Accountant Member)
DISTRICT CO-OPERTIVE SUGAR CANE SUPPLY LTD.,BAREILLY vs ITO RANGE-1(1), BAREILLY
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DISTRICT CO-OPERTIVE SUGAR CANE SUPPLY LTD,BAREILLY vs ITO RANGE-1(2), BAREILLY
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2, KANPUR vs SHRI JAGDISH PRASAD GUPTA, KOLKATA
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
