ITAT Lucknow Bench
2,687 judgments
SHRI BABU LAL,LUCKNOW vs DCIT, RANGE-6, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
DISTRICT COOPERATIVE BANK LTD.,RAEBARELY UTTAR PRADESH vs ADDL/JDIT(I&CI), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ACIT, CC-2, KANPUR, KANPUR vs VAIBHAV EDIBLE PRIVATE LIMITED, KANPUR
ARIF INDUSTRIES PVT.LTD.,LUCKNOW vs CIT(A), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
SARYU PRASAD,BARABANKI vs INCOME TAX OFFICER-5(4), BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ABHISHEK TRIPATHI,JHINJHAK KANPUR DEHAT vs ITO, WARD-1(3)(1), KANPUR, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SAHKARI GANNA VIKAS SAMITI LTD VIKRAMJOT BASTI,VIKRAMJOT vs INOCME TAX OFFICER BASTI -NEW, INCOME TAX OFFICE BASTI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
MUKESH KUMAR SINGH,HARDOI vs INCOME TAX OFFICER-3(2),, HARDOI-/NFAC
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ASHISH KHEMKA HUF,LUCKNOW vs DCIT / ACIT-1, LUCKNOW NEW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DEVIKA SINGH,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
VIRAT CONSTRUCTION,SHAHJAHANPUR vs ITO-1(4) SHAHJAHANPUR-1, SHAHJAHANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAJENDRA KUMAR JAISWAL,BARABANKI vs INCOME TAX OFFICER, BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
OM PRAKASH SINGH,LUCKNOW vs THE INCOME TAX OFFICER -1(4) , LUCKNOW, LUCKNOW
SHRI KUL BHARAT (Vice President)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE BAREILLY, BAREILLY vs M/S HSJ BUILDERS & DEVELOPERS PRIVATE LIMITED, BADAUN
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VIKAS SINGH,SHAHJAHANPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SMT. SURAIYA BEGUM,KANPUR vs ITO WARD-1(3)(4), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
SMT. SURAIYA BEGUM,KANPUR vs ITO, WARD-1(3)(4), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
JCIT(OSD), CC-1, LKO, LUCKNOW vs ACP TOLLWAYS PRIVATE LIMITED, LUCKNOW
NATIONAL HIGHWAY AUTHORITY OF INDIA,KANPUR vs A CIT (TDS), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
NAVUDAI SHIKSHAN AND JAN KALYAN SEWA SAMITI,KANPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
