ITAT Lucknow Bench

SHRI BHUPENDRA KUMAR AGARWAL,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, RANGE-III, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DCIT, RANGE-3, LUCKNOW vs SHRI BHUPENDRA KUMAR AGARWAL, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SH. SUKHVINDER SINGH,KANPUR vs PR CIT, CENTRAL, KANPUR

SH. SUKHVINDER SINGH,KANPUR vs PR CIT, CENTRAL, KANPUR

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

MUKESH SHARMA,JAGANNAT GANJ, BISWAN SITAPUR vs ITO, SITAPUR

SHRI ANADEE NATH MISSHRA (Accountant Member)

SYED ASIF ALI,LUCKNOW vs DCIT-1, , LUCKNOW

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

ARYAVART BANK,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, RANGE-1, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

INCOME TAX OFFICER, LUCKNOW vs SHYAM SAGAR YADAV, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RANJEET SINGH,LUCKNOW vs D/ACIT-4, LUCKNOW

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SANJAY JHAWAR,BAREILLY vs PCIT, BAREILLY, BAREILLY

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ALLAHABAD BANK U. P. GRAMIN BANK,BANDA vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-5, KANPUR

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SURENDRA SINGH,LUCKNOW vs DCIT / ACIT-1, LUCKNOW

SMT. KAMLA SHUKLA,BASTI vs INCOME TAX OFFICER, BASTI

SHRI ANADEE NATH MISSHRA (Accountant Member)

NARENDRA SACHIN ENTERPRISES,LUCKNOW vs ITO NFAC, LUCKNOW

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

GAURI ANANYA EDUCATIONAL BENEFICIARY TRUST,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), KANPUR, KANPUR

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT, RANGE-1, LUCKNOW vs M/S MAHENDRA EDUCATIONAL PVT. LTD., LUCKNOW

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DCIT, RANGE-3, LUCKNOW vs M/S. PRAYAGRAJ POWER GENERATION COMPANY LTD.,, NOIDA

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

L.H SUGAR FACTORIES LTD.,PILIBHIT vs DY. COMMISSIONER OF INCOME TAX, BAREILLY

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

KARAN KUMAR,LUCKNOW vs INCOME TAX OFFICER-2(2), LUCKNOW

SHRI ANADEE NATH MISSHRA (Accountant Member)