ITAT Lucknow Bench
2,687 judgments
SARASWATI VIDYA MANDIR INTER COLLEGE,RAEBARELI vs INCOME TAX OFFICER, RAEBARELI
SHRI ANADEE NATH MISSHRA (Accountant Member)
TANVEER BANO,UNNAO vs INCOME TAX OFFICER WARD-2(4), UNNAO
SHRI ANADEE NATH MISSHRA (Accountant Member)
DHIRENDRA DIXIT,KANPUR vs INCOME TAX OFFICER, WARD-1(2)(5), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
SANJEEV KUMAR,GONDA vs INCOME TAX OFFICER, GONDA
SHRI ANADEE NATH MISSHRA (Accountant Member)
PAPPU GUPTA,GONDA vs INCOME TAX OFFICER, GONDA
SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S U.P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
M/S U.P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
GURPREET SINGH,SHAHJAHANPUR vs ITO-1(4), SHAHJAHANPUR, SHAHJAHANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
BHAWANI DEVELOPERS,LUCKNOW vs INCOME TAX OFFICER-4(1), LUCKNOW-NEW, LUCKNOW-NEW
ACIT,CENTRAL CIRCLE-2, LUCKNOW, LUCKNOW vs REETA SINGH, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE BAREILLY, BAREILLY vs M/S H. S. JEWELS BADAUN PVT. LTD, NEW DELHI
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
ACIT CENTRAL CIRCLE, BAREILLY vs PARUL AGARWAL, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member)
CHANDRA SHEKHAR SINGH,LUCKNOW vs ASSESSING OFFICER, NFAC, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs SHRI PAWAN KUMAR TIWARI, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DEVI DUTT AGARWAL,SITAPUR vs INCOME TAX OFFICER SITAPUR NEW, SITAPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SUNHARI LAL YADAV,KANPUR vs INCOME TAX OFFICER, WARD 1(1)(4), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
CENTRAL METHODIST CHURCH,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DUGDH UTPADAK SAHAKARI SANGH LTD.,RAEBARELI vs ITO-, RAEBARELI
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
ASHUTOSH KUMAR VERMA,LAKHIMPUR KHERI vs ACIT, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs SUNIL GARG, MATHURA
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
