ITAT Lucknow Bench
2,687 judgments
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs SHRI BHAGWAN SINGH, MATHURA
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
PRECIOUS BJUILDTECH PRIVATE LIMITED,BAREILLY vs PCIT, , BAREILLY
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
ABHAY CHARAN TEACHING INSTITUTE OF VEDIC EDUCATION ASSOCIATION,LUCKNOW, UTTAR PRADESH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, UTTAR PRADESH, LUCKNOW, UTTAR PRADESH
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
ABHAY CHARAN TEACHING INSTITUTE OF VEDIC EDUCATION ASSOCIATION,LUCKNOW, UTTAR PRADESH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, UTTAR PRADESH, LUCKNOW, UTTAR PRADESH
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
AYYUB JAFRI,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR vs MAHIPAL SINGH RAGHAV, NOIDA
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
M/S SHRI RADHE SHYAM SHRI KRISHAN EDUCATION SAMITI,SHAHJAHANPUR vs CIT EXEMPTION, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SYED RAFAT ZUBAIR RIZVI,LUCKNOW vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAHUL GUPTA,HARDOI vs ITO, WARD 3(), HARDOI, HARDOI
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DY.COMMISSIONER OF INCOME TAX,CC-2,, KANPUR vs SHRI.MOHAMMAD ASFAND AKHTAR, KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHD. ASFAND AKHTAR,KANPUR vs DEPUTI COMMISSIONER OF INCOME TAX CC-2, KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
CDC GOLA COMITTE PHARDAN,LAKHIMPUR KHERI vs ITO RANGE-3(4), LAKGHIMPUR KHERI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
INCOME TAX OFFICER 1(1)(1), KANPUR, KANPUR vs AJAY KUMAR GUPTA, KANPUR
VAIBHAV AGARWAL,KANPUR vs ITO, WARD-2(2)(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S AYODHYA FAIZABAD DEVELOPEMENT AUTHORITY, FAIZABAD
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
ALOK GUPTA,LUCKNOW vs ASSESSING AUTHORITY , NFAC
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MADHURI AGARWAL,LUCKNOW vs INCOME TAX OFFICER- 3(2), LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
KANHAIYA LAL KHETAN,LUCKNOW vs ASSESSING OFFICER, NFAC, DELHI/ ITO-3(1), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
