ITAT Lucknow Bench
2,687 judgments
ROHILKHAND EDUCATIONAL CHARITABLE TRUST,BAREILLY vs DCIT, CENTRAL CIRCLE, BAREILLY
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SMT. SURAIYA BEGAM,KANPUR vs ITO WARD-1(3)*(4)(NOW WARD -(3)(5), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
YASH INFRATECH,LUCKNOW vs ACIT, RANGE-1, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
TINICH SAHKARI GANNA SAMITI LIMITED,BASTII vs ITO, BASTI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
TINICH SAHKARI GANNA SAMITI LIMITED,BASTI vs ITO, , BASTI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
UP STATE FOOD & ESSENTIAL COMMODITIES CORPN LTD,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX OFFICE- 6, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
VINAI SHUKLA,LUCKNOW vs ACIT-1, LUCKNOW NEW, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
LALJI YADAV,LUCKNOW vs INCOME TAX OFFICER- 6(2), LUCKNOW
SRI SAINATH ASSOCIATES,LUCKNOW vs DY.CIT-6, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHASHI INFRA CONSTRUCTION PVT. LTD.,LUCKNOW vs ITO, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
BHARTIYA JAN SEWA ASHRAM,JAUNPUR vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ACIT, RANGE-1, LUCKNOW vs SHRI PANKAJ VERMA, LUCKNOW
SHRI PANKAJ VERMA,LUCKNOW vs DCIT, RANGE-1, LUCKNOW
MOHAMMED JUNED SIDDIQUI,LUCKNOW vs DCIT/ACIT-1, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S JUPITER TRADELINKS PRIVATE LIMITED,LUCKNOW vs DY,. COMMISSIONER OF INCOME TAX, CC-1, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
KOBSAI HOSPITALLITIES PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER, WARD-4(1), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
KOBSAI HOSPITALITIES PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER, WARD-4(1), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHOBHA YADAV,CHANDPURA BACHHANA ,BILHAUR vs COMMISSIONER OF INCOME-TAX (APPEALS) , KNP-W
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SEEMA,LUCKNOW vs INCOME TAX OFFICER-4(4), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
