ITAT Lucknow Bench
2,687 judgments
ASSISTANT COMMISSIONER OF INCOME TAX-5, KANPUR vs M.K.U PVT. LTD., KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHRI BHOLA FOOD PRODUCTS,HARDOI vs DCIT/ACIT (CENTRAL CIRCLE-2), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MAA NARMADA GANGA ANNAKSHETRA,RISHIKESH vs CIT EXEMPTION, LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
UTTAR PRADESH CRICKET ASSOCIATION,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
TRIGAT LIFE SCIENCES PRIVATE LIMITED,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX -6, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DEV ANAND BHATT,HALDWANI vs DDIT/ADIT INTL LKN, LUCKNOW
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SANDEEP KUMAR CHAURASIYA,FAIZABAD vs INCOME TAX OFFICER - 1, NEW FAIZABAD, FAIZABAD
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI HARI NARAIN YADAV,KANPUR vs ITO WARD-1(1)(5), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
G.S.EXPRESS PVT.LTD,LUCKNOW vs DCIT-CC-2, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S HINDUSTAN SEVA TRUST,SHAHJAHANPUR vs CIT EXEMPTION, LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S HINDUSTAN SEVA TRUST,SHAHJAHANPUR vs CIT EXEMPTION, LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SECRETARY UP SAINIK PUNARVAS NIDHI,LUCKNOW vs DCIT(EXAMPTION) WARD, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ATTAK MACHINERY PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-1, KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SYED MOHAMMAD MAYAR HUSAIN RIZVI,PANCHKULA vs ADIT, CPC, BANGALURU, BANGALURU
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANJU SINGH,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHRI SHIVBACHAN SEWA SANTHAN ,GHAZIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHRI SHIVBACHAN SEWA SANTHAN ,GHAZIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KAMLA VERMA,KANPUR vs ITO-1(2)(2), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
HEMATOLOGY FOUNDATION,LUCKNOW vs CPC BENGALURU, JURISDICTIONAL AO- DY. COMMISSIONER OF INCOME-TAX(EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
VIMAL KUMAR BANKA,KANPUR vs ITO WARD-1(2)(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
