ITAT Lucknow Bench

2,687 judgments

DARSHANA DAVE,KANPUR vs ITO, WARD 1(3)(5), KANPUR, DCIT, CPC

ITA 189/LKW/2024[2017-18]Status: Disposed25/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

MRIDUL JAIN HUF,KANPUR vs INCOME TAX OFFICER, WARD 1(3)(1), KANPUR, AAYAKAR BHAWAN

ITA 401/LKW/2023[2013-14]Status: Disposed25/8/2025AY 2013-14

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ISHRAT BEG,SITAPUR vs ITO, SITAPUR

ITA 392/LKW/2023[2017-18]Status: Disposed25/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

HARI SINGH CHAUHAN,KANPUR vs INCOME TAX OFFICER 3(5), AAYAKAR BHAWAN

ITA 344/LKW/2023[2012-13]Status: Disposed25/8/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

CO-OPERATIVE CANE DEVELOPMENT UNION LTD,,LAKHIMPUR KHERI vs THE ITO, RANGE-3(4), LAKHIMPUR KHERI

ITA 222/LKW/2022[2017-18]Status: Disposed25/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

CO-OPERATIVE CANE DEVELOPMENT UNION LTD,,KAKHIMPUR KHERI vs THE ITO, RANGE-3(4), LAKHIMPUR KHERI

ITA 221/LKW/2022[2016-17]Status: Disposed25/8/2025AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SAHAKARI GANNA VIKAS SAMITI LTD,,BAGHAULI, HARDOI vs THE ITO, RANGE-3(2), HARDOI

ITA 219/LKW/2022[2018-19]Status: Disposed25/8/2025AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SAHKARI GANNA VIKAS SAMITI LTD. ,BAGHAULI, HARDOI vs THE ITO RANGE-3(3), HARDOI

ITA 218/LKW/2022[2017-18]Status: Disposed25/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SMT. MANJU SINGH,KANPUR vs THE INCOME TAX OFFICER WARD 3(2), KANPUR

ITA 163/LKW/2022[2015-16]Status: Disposed25/8/2025AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

GURUSTHALI SANTHAN AIWAM SHIKSHA PRASAR SAMITI,MEERUT vs CIT(EXEMPTION),, LUCKNOW

ITA 150/LKW/2022[2021-22]Status: Disposed25/8/2025AY 2021-22

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

SHRI KINGSHUK GHOSHAL,LUCKNOW vs INCOME TAX OFFICER-6(5), LUCKNOW

ITA 200/LKW/2018[2012-13]Status: Disposed25/8/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

TARDIGRADE HEALTHTECH PRIVATE LIMITED,LUCKNOW -UP vs DCIT, ACIT ,NFAC, NFAC DELHI

ITA 155/LKW/2024[2018-19]Status: Disposed22/8/2025AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

GAURI ANANYA MARRIAGE BENEFICIARY TRUST,KANPUR vs DCIT CIRCLE-1(1)(1), KANPUR

ITA 388/LKW/2023[2017-18]Status: Disposed22/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ACIT, RANGE-1, LUCKNOW vs MEDHRAJ TECHNO CONCEPT PVT. LTD., LUCKNOW

ITA 429/LKW/2020[2017-18]Status: Disposed22/8/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

M/S ALLAHDAD TANNERY,KANPUR vs DY. COMMISSIONER OF INCOME TAX-I, KANPUR

ITA 620/LKW/2016[2004-05]Status: Disposed20/8/2025AY 2004-05

M/S BEEAAR AUTOWHEELS INDIA PVT. LTD.,LUCKNOW vs ITO WARD 1(3), LUCKNOW-NEW

ITA 282/LKW/2024[2020-21]Status: Disposed19/8/2025AY 2020-21

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

M/S PRAMOD TELECOM PVT.LTD.,LUCKNOW vs DCIT/ACIT-3, LUCKNOW

ITA 243/LKW/2022[2020-21]Status: Disposed19/8/2025AY 2020-21

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S PRAMOD TELECOM PVT.LTD.,LUCKNOW vs DCIT/ACIT-3, LUCKNOW

ITA 242/LKW/2022[2018-19]Status: Disposed19/8/2025AY 2018-19

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SHRI RAM CHANDRA MISSION SHAHJAHANPUR,SHAHJAHANPUR vs CIT(E), LUCKNOW

ITA 98/LKW/2025[2024-2025]Status: Disposed14/8/2025AY 2024-2025

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

MAHESH MITTAL,LUCKNOW vs ACIT, RANGE-5, LUCKNOW, LUCKNOW

ITA 73/LKW/2023[2014-15]Status: Disposed14/8/2025AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)