ITAT Lucknow Bench
2,687 judgments
GURU KRIPA ASSOCIATES,BAREILLY vs PR. CIT, , BAREILLY
RADHA KAMAL UPADHYAY,LUCKNOW vs ACIT-6, LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER- 6(2), LUCKNOW vs M/S. STATUS VYAPAAR PVT. LTD., LUCKNOW
ALOK KUMAR TRIPATHI,FAIZABAD vs CIT(A), NFAC
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AJAY KUMAR TIWARI,KANPUR vs ITO CIRCLE-1(3)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ROSHANI TRIPATHI,LUCKNOW vs DCIT RANGE 1, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOQEETUR RAHMAN KHAN,LUCKNOW vs INCOME TAX OFFICER-4(1), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
UNIVERSAL WATCH HOUSE,LUCKNOW vs INCOME TAX OFFICER, NFAC
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER (EXEMPTION), LUCKNOW vs UTTAR PRADESH POLICE AND ARMED FORCES SAHAYATA SANSTHAN, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
RAJNISH KUMAR,UNNAO vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
HANUMATDHAM VIDHYAPEETH NYAS SUKARTHAL,MORNA,MUZZAFFARNAGAR vs CIT (EXEMPTION), LUCKNOW, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), BAREILLY vs VARUNARJUN TRUST, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs VARUNARJUN TRUST, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SANT HARAJINDAR SINGH,PILIBHIT vs INCOME TAX OFFICERITO-2(4), PILIBHIT-1, PILIBHIT
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SANGEETA YADAV,LUCKNOW vs COMMISSIONER OF INCOME-TAX (APPEALS), DCIT/ACIT-,LUCKNOW NEW
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAJENDRA KUMAR LAXMI DEVI,KANPUR vs INCOME TAX OFFICER, WARD- 1(2)(3), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SUNIL KUMAR SINHA,LUCKNOW vs ITO-1(4), LUCKNOW -NEW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SRI THAKUR JI MAHARAJ MAHAVIDYALAYA SAMITI,HARDOI vs INCOME TAX OFFICER, WARD 2 (EXEMPTION), BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SRI THAKUR JI MAHARAJ MAHAVIDYALAYA SAMITI,HARDOI vs INCOME TAX OFFICER WARD 2 (EXEMPTION), BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SKYHIGH INFRAPROJECTS PRIVATE LTD.,LUCKNOW vs INCOME TAX OFFICER-6(1), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND\nSHRI, NIKHIL CHOUDHARY, ACCOUNTANT MEMBER\nITA No. 242/LKW/2025\nAssessment Year: 2017-18\nSkyhigh Infrastructures Pvt\nLtd\nV.\nCP-2 II Floor, Gomti Plaza,\nVikas Khand, Gomti Nagar,\nLucknow-226010.\nIncome Tax Officer-6(1)\nPratyaksh Kar Bhawan,\nLucknow-226001.\nPAN:AATCS1687B\n(Appellant)\n(Respondent)\nAppellant by:\nShri P. K. Kapoor, CA\nRespondent by:\nShri Amit Kumar, DR\nDate of hearing:\n10 06 2025\nDate of pronouncement:\n31 07 20
