ITAT Lucknow Bench
2,687 judgments
KALYAN KUMAR,SANT KABEER NAGAR vs COMMISSIONER OF INCOME TAX APPEAL, BASTI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MOHD. AZEEM,KANPUR vs INCOME TAX OFFICER, WARD-1(3)(1), KANPUR
SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
RANDHEER SINGH,FAIZABAD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC, CENTRE, DELHI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
DEVENDRA PRATAP SINGH,KUMARGANJ FAIZABAD vs ITO-1, FAIZABAD-NEW, FAIZABAD
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SUPER PACKAGERS,KANPUR, UTTAR PRADESH vs INCOME TAX OFFICER - 1(3)(4), KANPUR, KANPUR, UTTAR PRADESH
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
ARVIND KUMAR SINGH,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW
SHRI SUBHASH MALGURIA, JUDICIAL MEMBER AND SHRI, NIKHIL CHOUDHARY (Accountant Member)
BHARTIYA MAHILA EVAM GRAMIN UTHAN SANSTHAN,BASTI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
VIVEK DIXIT,KANPUR vs ACIT-CC-2, KANPUR
ARVIND SINGH,LUCKNOW vs ITO-2(1), LUCKNOW-NEW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER (EXEMPTION), LUCKNOW, LUCKNOW vs SAPIEN EDUCATIONAL SOCIETY, SULTANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR., KANPUR vs M/S. SUSHRUT INSTITUTE OF PLASTIC SURGERY PRIVATE LIMITED, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SATYA KUMAR DARBARI,LUCKNOW vs DY.CIT RANGE-4, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ACIT (E), LUCKNOW vs M/S MANAGER, ANGLO SANSKRIT COLLEGE, FATEHPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, CIRCLE-2(1)(1), KANPUR, KANPUR vs BAJAJ STEEL AND INDUSTRIES LIMITED, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, CIRCLE-2(1)(1), KANPUR, KANPUR vs BAJAJ STEELS AND INDUSTRIES LIMITED, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
STATE BANK OF INDIA,SMECC, ZONAL OFFICE,KANPUR vs ACIT9TDS), KANPUR
STATE BANK OF INDIA, ZONAL OFFICE,KANPUR vs DY. CIT (TDS), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
AMAR BROTHERS GLOBAL P.LTD,KANPUR vs AO CIRCLE-1(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY, ACCOUNTANT MEMBER आयकर अपील सं/ ITA No.175/LKW/2024 निर्धारण वर्ष/ Assessment Year: 2018-19 | Amar Brothers Global Pvt Ltd | 87/112, Kalpi Road, Kanpur- | 802003. | PAN:AAICA6776A | अपीलार्थी/(Appellant) | अपीलार्थी कि और से/Appellant by: | प्रत्यर्थी कि और से /Respondent by: | सुनवाई कि तारीख / Date of hearing: | घोषणा कि तारीख / Date of | pronouncement: v. DCIT Circle-2(1)(1) Vaibhav Bhawan, 15/295-A, Civil Lines, Kanpur-208001. प्र
LEAYAN GLOBAL PVT.LTD,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 2(3)(1),, KANPUR
ACIT, RANGE-I, LUCKNOW vs M/S BADRI PRASAD KEDAR NATH, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)