ITAT Lucknow Bench
2,687 judgments
SHRI BADRI PRASAD KEDAR NATH,LUCKNOW vs DCIT, RANGE-1, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI BADRI PRASAD KEDAR NATH,LUCKNOW vs DCIT, RANGE-1, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
RAKESH KUMAR GUPTA,DEHRADUN vs COMMISSIONER OF INCOME TAX , KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAJ NATH SRIVASTAVA L/H DEEPAK SRIVASTAVA,LUCKNOW vs THE INCOME TAX OFFICER, RANGE- 1(3), LUCKNOW
RAM NARESH PAL,LUCKNOW vs INCOME TAX OFFICER-1(3), LUCKNOW-NEW, LUCKNOW-NEW
SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHAMMAD MOIN,KANPUR vs CIT(A), NFAC, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
RAJENDRA SINGH,SHAHJAHANPUR vs LD. AO, ASSESSMENT UNIT, JURISDICTIONAL AO- ITO-1(4) SHAHJAHANPUR-1, SHAHJAHANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
JITENDRA SINGH,KANPUR vs ITO-1(3)(5), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SARJOO PRASAD RAJPAT,KANPUR vs INCOME TAX OFFICER 1(1)(4), KANPUR
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
POONAM SEN,LUCKNOW vs ITO, RANGE 1(3), LUCKNOW, LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SANJAY KUMAR,LAKHIMPUR KHERI vs ASSESSING OFFICE FACELESS ASSESSMENT UNIT, NEW DELHI
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
DAYAL EDUCATIONAL WELFARE SOCIETY,KANNAUJ vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ABHISHEK SINGH,UNNAO vs ASSESSING OFFICER, WARD-2(4), UNNAO
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MANTORA OIL PRODUCTS PRIVATE LIMITED,KANPUR vs JCIT (OSD)/DY. CIT CENTRAL CIRCLE II, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MANTORA OIL PRODUCTS PRIVATE LIMITED,KANPUR vs JCIT (OSD)/DY. CIT CENTRAL CIRCLE II, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MANTORA OIL PRODUCTS PRIVATE LIMITED,KANPUR vs JCIT (OSD)/DY. CIT CENTRAL CIRCLE , KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DINESH OILS LTD,KANPUR vs DCIT. CC-1,, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SMT. VEENA AGARWAL,KANPUR vs ASSESSING OFFICER (SPECIAL RANGE), KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SAYED HILAL,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, RANGE VI, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
SACHIN DWIVEDI,HARDOI vs ACIT, NATIONAL FACELESS APPELLATE CENTRE
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
