ITAT Lucknow Bench
2,687 judgments
LALJI YADAV,LUCKNOW vs ITO-1(2), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S BHARGAVA HOSPITAL.,KANPUR vs THE PCIT (CENTRAL), KANPUR, KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
A Z FOODS ,SAMBHAL vs PR. COMMISSIONER OF INCOME TAX, BAREILLY
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
THE DISTRICT MAGISTRATE ,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
THE DISTRICT MINING OFFICER,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
THE DISTRICT MAGISTRATE ,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
AMAR SINGH SMARAK SHIKHAN PRASHIKSHAN SANSTHAN,FAIZABAD vs CPC BANGALORE (ITO-1) , FAIZABAD
KUSMA VERMA,FAIZABAD vs ITO-1, FAIZABAD-NEW RANGE 61, AO-1, FAIZABAD
SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S K.N.S. EXPORTS PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER, NFAC, DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
LALBAGH CHRISTIAN EDUCATIONAL SOCIETY,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
NETPLAST PVT.LTD.,KANPUR vs ACIT CIRCLE 2(3)(1), KANPUR
BINDU KUMAR,LUCKNOW vs ITO-1(1), LUCKNOW-NEW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MOHD. ASFAND AKHTAR,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-1, KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S. VANI SYSTEMS PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER- 6(4), LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S NARAIN INSTITUTE OF MANAGEMENT STUDIES PVT. LTD., KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MR. HARI PRAKASH,LUCKNOW vs DCIT-6, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
PAWAN JAISWAL,KANPUR vs INCOME TAX OFFICER, 1(3), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ALL INDIA WOMENS CONFERENCE KANPUR,KANPUR vs THE INCOME TAX OFFICER, WARD-1(1)(1), CIVIL LINES KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
LALIT PRAKASH,LUCKNOW vs CIT(A), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ACIT-3, LUCKNOW, LUCKNOW vs HARSHIT GARG, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)