ITAT Lucknow Bench

2,688 judgments

ACIT-3, LUCKNOW, LUCKNOW vs HARSHIT GARG, LUCKNOW

ITA 451/LKW/2024[2017-18]Status: Disposed4/7/2025AY 2017-18

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

AJAY JAIN,LUCKNOW vs ACIT-3, LUCKNOW

ITA 388/LKW/2024[2016-17]Status: Disposed4/7/2025AY 2016-17

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASHOK KUMAR KUSHWAHA,LUCKNOW vs ITO-6 (I), LUCKNOW

ITA 345/LKW/2024[2017-18]Status: Disposed4/7/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAJEEV KUMAR SEHGAL,LAKHIMPUR KHERI vs ITO-3(4), LAKHIMPUR KHERI-2

ITA 30/LKW/2024[2014-15]Status: Disposed4/7/2025AY 2014-15

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SWETA BHALLA,LUCKNOW vs ITO WARD3(4), LUCKNOW NEW

ITA 292/LKW/2024[2017-18]Status: Disposed4/7/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ASHRAY VENTURES PVT. LTD,LUCKNOW vs ASSESSING OFFICER CENTRAL CIRCLE-1, LUCKNOW

ITA 152/LKW/2023[2012-13]Status: Disposed4/7/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SHAFI AHAMED,KANPUR vs ACIT, CC-1, KANPUR

ITA 231/LKW/2025[2021-22]Status: Disposed3/7/2025AY 2021-22

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SHIV ASREY SINGH,KANPUR vs DY.CIT-2, KANPUR

ITA 579/LKW/2024[2012-13]Status: Disposed3/7/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

PRAVEEN SAXENA,LUCKNOW vs ITO-6(1), LUCKNOW-NEW

ITA 202/LKW/2024[2020-21]Status: Disposed3/7/2025AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

UDAAN SEWA SAMITI,KANPUR NAGAR vs CPC BANGLORE, KANPUR

ITA 150/LKW/2024[2020-21]Status: Disposed3/7/2025AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

PROP. R K AGENCIES KHUTAR ROAD GOLA GOKARAN NATH DISTT LAKHIMPUR KHERI,GOLA GOKARAN NATH DISTT KHERI vs PROP., ITO LAKHIMPUR KHEI UTTAR PRADESH

ITA 251/LKW/2023[2016-17]Status: Disposed3/7/2025AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

KASHYAP DIVYA JYOTI SEWA SOCIETY,SONEBHADRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 68/LKW/2025[2017-18]Status: Disposed30/6/2025AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KASHYAP DIVYA JYOTI SEWA SOCIETY,SONEBHADRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 67/LKW/2025[2016-17]Status: Disposed30/6/2025AY 2016-17

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

KASHYAP DIVYA JYOTI SEWA SOCIETY,SONEBHADRA vs COMMISSIONER OF INCOME TAX (EXEMPTION(, LUCKNOW

ITA 66/LKW/2025[2015-16]Status: Disposed30/6/2025AY 2015-16

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

SAHARA CREDIT COOPERATIVE SOCIETY LIMITED,LUCKNOW vs DCIT/ACIT-3, LUCKNOW-NEW, LUCKNOW

ITA 248/LKW/2025[2020-21]Status: Disposed30/6/2025AY 2020-21

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

VIPIN DWIVEDI ,LUCKNOW vs ASSESSING OFFICER, , NFAC

ITA 241/LKW/2025[2016-17]Status: Disposed30/6/2025AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

MADKINI HYDRO POWER PRIVATE LIMITED,DEHRADUN vs INCOME TAX OFFICER- 4(3), LUCKNOW

ITA 228/LKW/2025[2018-19]Status: Disposed30/6/2025AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

SHANKER ENTERPRISES,KANPUR vs DCIT-2, KANPUR, KANPUR

ITA 221/LKW/2025[2012-13]Status: Disposed30/6/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

MIHU FOUNDATION ,NOIDA vs CIT EXEMPTION, LUCKNOW, CIT EXEMPTION, LUCKNOW

ITA 210/LKW/2025[2025-26]Status: Disposed30/6/2025AY 2025-26

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

MIHU FOUNDATION,NOIDA vs CIT EXEMPTION, LUCKNOW, CIT EXEMPTION, LUCKNOW

ITA 209/LKW/2025[2025-26]Status: Disposed30/6/2025AY 2025-26

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)