ITAT Lucknow Bench
2,687 judgments
DY. COMMISSIONER OF INCOME TAX-VI, LUCKNOW vs U.P RAJYA VIDYUT UTPADAN NIGAM LIMITED, LUCKNOW
U.P RAJYA VIDYUT UTPADAN NIGAM LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-VI, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
U.P RAJYA VIDYUT UTPADAN NIGAM LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-VI, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
NARSINGH,PILIBHIT vs INCOME TAX OFFICER-2(4), PILIBHIT
SHRI ANADEE NATH MISSHRA (Accountant Member)
MANOJ DWIVEDI,LUCKNOW vs ITO-3(1), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER-2(1), LUCKNOW, LUCKNOW vs SHYAM SAGAR YADAV, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHARDA DEVI,BASTI vs INCOME TAX OFFICER,, BASTI
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
DR. R.M. LOHIA INSTITUTE OF MEDICAL SCIENCES,LUCKNOW vs NFAC, , DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
PRIME PRODUCTS LIMITED,KANPUR vs D.C.I.T. CIRCLE 2(1)(1), KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
KESHAV SINGH,AMBEDKAR NAGAR vs COMMISSIONER OF INCOME TAX, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
KRISHI UTPADAN MANDI SAMITI, RURA,RURA, KANPUR DEHAT vs CPC, BANGALORE ITO (EXEMPTION), KANPUR
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAKESH KUMAR JAISWAL,BARABANKI vs ASSTT. COMMISSIONER OF INCOME TAX, RANGE -5, LUCKNOW
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MKC TRADERS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
U.P CIVIL SECRETARIAT PRIMARY COOPERATIVE BANK LIMITED,LUCKNOW vs ADDL. COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
U.P CIVIL SECRETARIAT PRIMARY COOPERATIVE BANK LIMITED,LUCKNOW vs ADDL. COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
U.P CIVIL SECRETARIAT PRIMARY CO-OPERATIVE BANK,LUCKNOW vs INCOME TAX OFFICER-2(3), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
RAJNESH KUMAR,SITAPUR vs THE INCOME TAX OFFICER, SITAPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
RAJNESH KUMAR,SITAPUR vs THE INCOME TAX OFFICER, SITAPUR
RAJNESH KUMAR,SITAPUR vs THE INCOME TAX OFFICER, SITAPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
