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ITAT Lucknow Bench

2,687 judgments

MAHTAB CHAND AGARWAL,LUCKNOW vs DCIT-6, LUCKNOW

ITA 515/LKW/2024[2017-18]Status: Disposed30/1/2026AY 2017-18

SHRI KUL BHARAT, VICE PRESIDENT AND SHRI, NIKHIL CHOUDHARY (Accountant Member)

M/S MODEL TANNERS (INDIA) PVT. LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR

ITA 375/LKW/2017[2009-10]Status: Disposed30/1/2026AY 2009-10

M/S MODEL TANNERS (INDIA) PVT. LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR

ITA 374/LKW/2017[2005-06]Status: Disposed30/1/2026AY 2005-06

RAM CHANDER,SITAPUR vs THE ITO, SITAPUR

ITA 823/LKW/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJIV SHUKLA,LUCKNOW vs THE ITO-3(3), LUCKNOW

ITA 809/LKW/2025[2015-16]Status: Disposed29/1/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

AJAY SINGH BHADORIA,KANPUR vs ITO(1)(1), KANPUR

ITA 806/LKW/2025[2015-16]Status: Disposed29/1/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

ATUL SINGH YADAV,LUCKNOW vs THE INCOME TAX OFFICER, RANGE-4(1), LUCKNOW

ITA 803/LKW/2025[2021-22]Status: Disposed29/1/2026AY 2021-22

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANDEEP AGARWAL (HUF),LUCKNOW vs INCOME TAX OFFICER -2(1), LUCKNOW

ITA 343/LKW/2025[2015-16]Status: Disposed29/1/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

VISHNU DISTRIBUTORS R.F.,LUCKNOW vs I.T.O. 6(2), PRATYAKSH KAR BHAWAN, LUCKNOW

ITA 333/LKW/2025[2018-19]Status: Disposed29/1/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

AMAR NATH SINGH GAUTAM,BASTI vs INCOME TAX OFFICER, BASTI

ITA 798/LKW/2025[2017-18]Status: Disposed28/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAM ADHAREY,SANT KABBER NAGAR vs ITO, BASTI NEW, BASTI

ITA 593/LKW/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

ABHA PATEL,KANPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, KANPUR

ITA 319/LKW/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI NAMO NARAIN EDUCATIONAL AND CHAIRITABLE TRUST,BAREILLY vs INCOME TAX OFFICER, EXEMPTION, BAREILLY

ITA 272/LKW/2025[2023-24]Status: Disposed27/1/2026AY 2023-24

SHRI ANADEE NATH MISSHRA (Accountant Member)

KUNWAR SINGH,UNNAO vs INCOME TAX OFFICER-2(4), UNNAO

ITA 652/LKW/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SATISH METAL STORE,KANPUR vs ITO, KANPUR

ITA 294/LKW/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CC-1, LUCKNOW, AAYAKAR BHAWAN, ASHOK MARG, LUCKNOW vs M/S ASHRAY VENTURES PRIVATE LIMITED, LUCKNOW

ITA 644/LKW/2024[2017-18]Status: Disposed20/1/2026AY 2017-18

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S. PATH SARTHI TRUST,MORADABAD vs CIT(EXEMMPTION), INCOME TAX DEPARTMENT, LUCKNOW.

ITA 81/LKW/2023[NA]Status: Disposed20/1/2026

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAJESH BENARA,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KANPUR

ITA 75/LKW/2023[2010-11]Status: Disposed20/1/2026AY 2010-11

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER, LUCKNOW vs RAJEEV KUMAR KAPOOR, LUCKNOW

ITA 424/LKW/2023[2021-22]Status: Disposed20/1/2026AY 2021-22

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR., KANPUR vs SHRISANJAY KAUMAR AGARWAL, AGRA

ITA 31/LKW/2023[2013-14]Status: Disposed20/1/2026AY 2013-14

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)