ITAT Kolkata Bench
22,285 judgments
M/S. TROPEX SUPPLIERS PVT. LTD. (SUCCESSOR TO UJJAWAL MERCANTILE PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(4), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SRI RAM PUJAN JAISWAL FORMERLY KNOWN AS RAM PUJAN GUPTA,HOWRAH vs ACIT, CIRCLE - 47, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. RITU HOUSING LTD,KOLKATA vs ACIT, CIR-13(2), KOLKATA
Shri Rajesh Kumar, Accountant Member Shri Sonjoy Sarma (Judicial Member)
SUBRATO GANGOPADHYAY,KOLKATA vs ITO, WARD-53(4), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUBRATO GANGOPADHYAY,KOLKATA vs ITO, WARD-53(4), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUBRATO GANGOPADHYAY,KOLKATA vs ITO, WARD-53(4), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUBRATO GANGOPADHYAY,KOLKATA vs ITO, WARD-53(4), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SMT. MADHUMITA GANGULI,KOLKATA vs INCOME TAX OFFICER-WARD-51(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
POLBA SKUS LTD,HOOGHLY vs ITO, WARD-24(2), HOOGHLY
SHRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SWARUP DAS,KOLKATA vs ITO, WARD-50(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANANDA SWARUP NUNDY,HOOGHLY vs D.C.I.T., CIRCLE - 23(1), , HOOGHLY
SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KOLKATA RESERVE BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs SOUTH CITY PROJECTS (KOLKATA) LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ARAMBAGH EDUCATION SOCIETY,HOOGHLY vs ITO, WARD-24(1), HOOGHLY
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
KOSC INDUSTRIES PVT. LTD.,KOLKATA vs ACIT, CIR. 4(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
STATE BANK OF INDIA SIB BRANCH,KOLKATA vs INCOME TAX OFFICER TDS CIRCLE 3(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
STATE BANK OF INDIA OVERSEAS BRANCH,KOLKATA vs INCOME TAX OFFICER TDS CIRCLE 3(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
DIRGHAGRAM KHARAKPUR SKUS LTD.,PASCHIM MEDNIPUR vs PCIT - 13, KOLKATA, KOLKATA
SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
RUSSEL CREDIT LIMITED,KOLKATA vs PCIT, KOL, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI SANJAY AWASTHI (Accountant Member)