SUBRATO GANGOPADHYAY,KOLKATA vs. ITO, WARD-53(4), KOLKATA, KOLKATA

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ITA 2323/KOL/2016Status: DisposedITAT Kolkata25 October 2024AY 2003-04Bench: DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)5 pages

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Income Tax Appellate Tribunal, “B” BENCH, KOLKATA

Before: DR. MANISH BORAD & SHRI SONJOY SARMA

Hearing: 03.09.2024Pronounced: 25.10.2024

आदेश की प्रतततिति अग्रेतषत/Copy of the Order forwarded to : अिीिार्थी / The Appellant 1. प्रत्यर्थी / The Respondent 2. संबंतित आयकर आयुक्त / Concerned Pr. CIT 3. आयकर आयुक्त ) ( 4. अिीि / The CIT(A)- तवभागीय प्रतततनति आयकर अिीिीय अतिकरण कोिकाता/DR,ITAT, Kolkata, 5. , , गार्ड फाईि / Guard file. 6.

आदेशानुसार/ BY ORDER, TRUE COPY

Sr. PS/ Assistant Registrar आयकर अिीिीय अतिकरण ITAT, Kolkata

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