← All Benches

ITAT Kolkata Bench

22,285 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs UNITECH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITSSA 71/KOL/2024[2014-15]Status: Disposed22/10/2024AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs UNITECH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITSSA 70/KOL/2024[2011-12]Status: Disposed22/10/2024AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs RAGHUNATH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITSSA 69/KOL/2024[2012-13]Status: Disposed22/10/2024AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs RAGHUNATH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITSSA 68/KOL/2024[2010-11]Status: Disposed22/10/2024AY 2010-11

DCIT CC-1(4), KOLKATA, KOLKATA vs PRIMARC RETAIL STORES PVT LTD, KOLKATA

ITSSA 61/KOL/2024[2018-19]Status: Disposed22/10/2024AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs UNITECH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITSSA 41/KOL/2024[2010-11]Status: Disposed22/10/2024AY 2010-11

CCNR,KALYANI, NADIA vs ITO, WARD 41(1), NADIA, A.H. MITRA ROAD, NEDIAR PARA, KRISHNANAGAR, NADIA

ITA 240/KOL/2024[NA]Status: Disposed22/10/2024

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

CCNR,KALYANI, NADIA vs ITO, WARD 41(1), NADIA, NADIA

ITA 239/KOL/2024[NA]Status: Disposed22/10/2024

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ST. PAUL'S EDUCATION FOUNDATION,HOWRAH vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA

ITA 1785/KOL/2024[2018-2019]Status: Disposed22/10/2024AY 2018-2019

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

MADHU KHANNA,KOLKATA vs I.T.O., WARD - 32(3), KOLKATA, KOLKATA

ITA 1659/KOL/2024[2017-2018]Status: Disposed22/10/2024AY 2017-2018

the date of hearing of the appeal.”

ARPIT SEN,KOLKATA vs A.C.I.T., CIRCLE - 29, KOLKATA, KOLKATA

ITA 1331/KOL/2024[2013-2014]Status: Disposed22/10/2024AY 2013-2014

the completion of the Ld. AO as well as by the Ld. CIT (A), NFAC, despite backed by all corroborative and supported evidences, is unlawful, unwarranted and against natural justice. Your appellant prays that such an unwarranted refusal of tax credit may please be directed to be deleted. [Relief claimed Allowance of Credit of Taxes paid amounting to Rs.21,88,820.24/-].

DCIT, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs UNITECH PAPER MILLS PRIVATE LIMITED, KOLKATA

ITA 1316/KOL/2024[2012-13]Status: Disposed22/10/2024AY 2012-13

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs BHANU MERCHANTS PRIVATE LIMITED, KOLKATA

ITA 1280/KOL/2024[2009-10]Status: Disposed22/10/2024AY 2009-10

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

DCIT CC-1(4), KOLKATA, KOLKATA vs MANGROVE BUILDCON LLP, KOLKATA

ITSSA 56/KOL/2024[2019-20]Status: Disposed21/10/2024AY 2019-20

DCIT CC-1(4), KOL, KOLKATA vs MANGROVE BUILDCON LLP, KOLKATA

ITSSA 55/KOL/2024[2018-19]Status: Disposed21/10/2024AY 2018-19

DCIT CC-1(4), KOLKATA, KOLKATA vs MANGROVE BUILDCON LLP, KOLKATA

ITSSA 54/KOL/2024[2016-17]Status: Disposed21/10/2024AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL AND POWER LIMITED, KOLKATA

ITSSA 3/KOL/2024[2015-16]Status: Disposed21/10/2024AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL AND POWER LIMITED, KOLKATA

ITSSA 2/KOL/2024[2016-17]Status: Disposed21/10/2024AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL AND POWER LIMITED, KOLKATA

ITSSA 1/KOL/2024[2012-13]Status: Disposed21/10/2024AY 2012-13

DCIT, CC-XXII, KOLKATA vs ASHOK KUMAR PODDAR, KOLKATA

ITSSA 32/KOL/2005[01/04/1988 TO 19/12/1998]Status: Disposed21/10/2024