ITAT Kolkata Bench
22,285 judgments
ASHOK KUMAR PODDAR,KOLKATA vs ACIT, CC-XXXII, KOLKATA
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORARTION LTD.,KOLKATA vs ACIT, CIR. 7(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD.,KOLKATA vs ACIT, CIR. 7(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
WEST BENGAL ESSENTIAL COMMODITIE SUPPLY CORPORATION LTD S S ,KOLKATA vs ACIT, CIR. 7(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
GLOBAL ADVANCED TRAINING AND EDUCATIONAL TRUST,HOWRAH vs CIT (EXMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SEEMABH ALI,KOLKATA vs I.T.O., WARD - 25(3), , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SEEMABH ALI,KOLKATA vs I.T.O., WARD - 25(3),, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
GOPAL PRADHAN,DARJILING vs I.T.O., WARD - 3(4), KALIMPONG
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DAKHIN KOLSUR RANIHATI S K U S LTD,KOLSUR DEGANGA vs INCOME TAX OFFICER WARD 50(1), INCOME TAX
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
CHIRASREE DASGUPTA,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DECPUTY COMMISSION OF INCOME TAX CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs CHIRAG JEWELLERS, KOLKATA
SHRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
RAJKUMARI DHANUKA,KOLKATA vs I.T.O., WARD - 32(2), KOLKATA, KOLKATA
the Bench.
DUDKOMRA SREEBORA SAMABAY KRISHI UNNYAN SAMITY LTD., PASCHIM MEDINIPUR vs ACIT, CIR. 38, MIDNAPURE
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1476/KOL/2023 Assessment Year: 2017-18 Dudkomra Sreebora Samabay Krishi Unnyan Samity Ltd…….Appellant [PAN: AACAD 3011 B] Vs. ACIT, Cir.-38, Midnapure………….……...................................Respondent Appearances: Assessee represented by: Amit Agrawal, Adv. And Saurabh Majumdar, CA. Department represented by: Supriyo Pal, Addl. CIT. Date of concluding the hearing : August 8th, 2024 Date of pronouncing
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs SNOWTEX TRADELINK PVT LTD, KOLKATA
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(4), KOLKATA vs SNOWTEX TRADELINK PVT LTD, KOLKATA
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA vs SNOWTEX TRADELINK PVT LTD, KOLKATA
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA vs SNOWTEX TRADELINK PVT LTD, KOLKATA
DCIT,CC-1(3),KOLKATA, KOLKATA vs DISHA REALCON PVT. LTD., KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT,CC-1(3),KOLKATA, KOLKATA vs SAMRIDDHI METALS PVT. LTD., KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT,CC-1(3),KOLKATA, KOLKATA vs SAMRIDDHI METALS PVT. LTD., KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
