SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 773/KOL/2024 Assessment Year: N.A. Shri Parasnath Digamber Jain Trust…………………………………Appellant [PAN: AAETS 6242 E] Vs. CIT(Exemption), Kolkata.......................................................Respondent Appearances: Assessee represented by: R.K. Patodia, AR. Department represented by: A. Kundu, CIT DR. Date of concluding the hearing : October 18th, 2024 Date of pronouncing the order : October 18th, 2024 OR

PRAMOD KUMAR TEKRIWAL,KOLKATA vs ITO, WARD-30(4), KOLKATA

ITA 728/KOL/2024[2011-12]Status: Disposed18/10/2024AY 2011-12

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

BRIDHAM DEAL TRADE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA

ITA 1353/KOL/2024[2013-2014]Status: Disposed18/10/2024AY 2013-2014

SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

DCIT, CC-1(3), KOLKATA, KOLKATA vs SUMANGAL DEALMARK PVT. LTD., KOLKATA

ITA 1282/KOL/2024[2018-19]Status: Disposed18/10/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DCIT, CC-1(3), KOLKATA, KOLKATA vs SAMRIDDHI METALS PVT. LTD., KOLKATA

ITA 1281/KOL/2024[2018-19]Status: Disposed18/10/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DCIT, CC-1(3), KOLKATA, KOLKATA vs DISHA REALCON PVT. LTD., KOLKATA

ITA 1279/KOL/2024[2015-16]Status: Disposed18/10/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

GRAND BAZAAR DEVELOPERS LLP,KOLKATA vs A.C.I.T., CC - 4(2), KOLKATA, KOLKATA

ITA 1266/KOL/2024[2019-2020]Status: Disposed18/10/2024AY 2019-2020

SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1266/KOL/2024 Assessment Year: 2019-20 Grand Bazaar Developers LLP………..…………………………………Appellant [PAN: AAPFG 4653 G] Vs. ACIT, CC-4(2), Kolkata..........................................................Respondent Appearances: Assessee represented by: S.K. Pransukha, FCA. Department represented by: Abhijit Kundu, CIT DR. Date of concluding the hearing : October 15th, 2024 Date of pronouncing the order : October

ASHOK KUMAR GUPTA,KOLKATA vs ITO, WARD - 43(1), KOLKATA, KOLKATA

ITA 1081/KOL/2024[2017-2018]Status: Disposed18/10/2024AY 2017-2018

SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)

BILATIBARI TEA COMPANY PVT. LTD.,ISLAMPUR, NORTH DINAJPUR vs DCIT, CIRCLE - 2(1), JALPAIGURI , JALPAIGURI

ITA 1078/KOL/2024[2013-2014]Status: Disposed18/10/2024AY 2013-2014

PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1078/KOL/2024 Assessment Year: 2013-14 Bilatibari Tea Company Pvt. Ltd………………………………………..Appellant [PAN: AABCB 9014 B] Vs. ADIT, CPC.............................................................................Respondent Appearances: Assessee represented by: Sujit Basu & Rajib Mukherjee, Adv. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : August 13th, 2024 Date

DINESH KUMAR AGARWAL(HUF),KOLKATA vs ITO, KOLKATA

ITA 308/KOL/2023[2015-2016]Status: Disposed18/10/2024AY 2015-2016

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

CASTLE COMMODITIES PVT. LTD. ,KOLKATA vs ITO,WARD-6(1), KOLKATA. , KOLKATA

ITA 1192/KOL/2023[2018-19]Status: Disposed18/10/2024AY 2018-19

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs EMAMI AGROTECH LIMITED, KOLKATA

ITA 1107/KOL/2023[2012-13]Status: Disposed18/10/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1107 & 1097/Kol/2023 Assessment Years: 2012-13 & 2015-16 DCIT, Circle-11(1), Kolkata Vs. Emami Agrotech Limited (PAN: AABCN 7953 M) Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 25.09.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 18.10.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से Shri A. K. Tibrewal, A.R Shri Saurav Gupta, A.R For the Respondent/ राजèव कȧ ओर से Smt. M

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs EMAMI AGROTECH LIMITED, KOLKATA

ITA 1097/KOL/2023[2015-16]Status: Disposed18/10/2024AY 2015-16