ITAT Kolkata Bench

I.T.O.,WARD-10(3), KOLKATA vs M/S DIGITAL COMMOSALES LLP, KOLKATA

SHRI SANJAY GARG (Judicial Member), DR. MANISH BORAD (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX, KOLKATA vs LAKHOTIA MOTORS PRIVATE LIMITED, KOLKATA

DCIT CC-1(4),KOLKATA, KOLKATA vs PRIMARC PROJECTS PVT LTD, KOLKATA

JADWET ASSOCIATES,PORT BLAIR vs ACIT, CIRCLE - 3(2), PORT BLAIR

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 962/KOL/2024 Assessment Year: 2017-18 Jadwet Associates…………………………………………………………..Appellant [PAN: AAEFJ 4787 F] Vs. ACIT, Circle-3(2), Kolkata.....................................................Respondent Appearances: Assessee represented by: Akkal Dudhewala, AR. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : August 28th, 2024 Date of pronouncing the order : Octobe

MITUL PRAVINCHANDRA MALANI, ,KOLKATA vs ACIT, CIR. 33, KOLKATA

SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)

GAYATHRI CREDIT COOPERATIVE SOCIETY LTD,CHITRADURGA vs INCOME TAX OFFICER, CHITRADURGA

MS. MADHUMITA ROY (Judicial Member)

RAVI HIMMATRAMKA,KOLKATA vs ITO,WARD 37(3) KOLKATA, KOLKATA

MS. MADHUMITA ROY (Judicial Member)

SANDIP AGARWAL,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA

MS. MADHUMITA ROY (Judicial Member)

GOODVIEW MARKETING PVT. LTD.,KOLKATA vs ITO, WARD - 6(2), KOLKATA, KOLKATA

Shri Rajpal Yadav (Vice President), Dr. Manish Borad (Accountant Member)

JADWET TRADING COMPANY PRIVATE LIMITED,PORT BLAIR vs ACIT, CIRCLE - 3(2), PORT BLAIR

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 961/KOL/2024 Assessment Year: 2017-18 Jadwet Trading Company Private Limited…………………………..Appellant [PAN: AABCJ 3800 F] Vs. ACIT, Circle-3(2), Kolkata.....................................................Respondent Appearances: Assessee represented by: Akkal Dudhewala, AR. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : August 28th, 2024 Date of pronouncing the order

INCOME TAX OFFICER, WARD-7(1), KOLKATA, KOLKATA vs VIKASH FASTNERS PRIVATE LIMITED, KOLKATA

this Tribunal Ld. AO has already given relief to the assessee in view of the direction given by the Ld. CIT(A).

M/S ARROWSPACE TRADECOM PVT. LTD.,KOLKATA vs ITO, WARD-10(2), KOLKATA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

ATANU KUNDU,KOLKATA vs ASSESSING OFFICER, OFFICE OF THE INCOME TAX OFFICER, GARIAHAT ROAD

Ms. Madhumita Roy (Judicial Member)

M/S. NABAGRAM SANTANA INDANE GRAMIN VITRAK,MURSHIDABAD vs I.T.O., WARD - 3(1), SURI, BIRBHUM

Ms. Madhumita Roy (Judicial Member)

M/S. NABAGRAM SANTANA INDANE GRAMIN VITRAK,MURSHIDABAD vs I.T.O., WARD - 3(1), , SURI, BIRBHUM

Ms. Madhumita Roy (Judicial Member)

ARIHANT DREDGING DEVELOPERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(3), KOLKATA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

RAMESH BROS. ENGINEERING CORPORATION,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA, KOLKATA

Ms. Madhumita Roy (Judicial Member)

DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs SUNITA KHEMKA, PATNA

Ms. Madhumita Roy (Judicial Member)

M/S. MORTEX LIGHT INDIA PVT. LTD. (SUCCESSOR TO SINGHVAHINI VINCOM PVT. LTD.),KOLKATA vs I.T.O., WARD - 5(1), KOLKATA, KOLKATA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

M/S. SETH CHAGAN MALL HIRA LALL DUGAR CHARITABLE TRUST,KOLKATA vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)