ITAT Kolkata Bench
22,285 judgments
FEDERATION OF INDIAN PHOTOGRAPHY,SOUTH 24 PARGANAS vs ADIT, CPC, BENGALURU, BENGALURU
Ms. Madhumita Roy (Judicial Member)
VANDANA CHHAJER,SAINTHIA vs I.T.O., WARD - 3(2), SURI, BIRBHUM
Ms. Madhumita Roy (Judicial Member)
CENTURY TUBES & PIPES TRADING PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
M/S. BHUMI NIRMAN PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(4), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs NEPAL KUMAR, HOWRAH
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
NSCB AVIATION PVT. LTD. (AMALGAMATED COMPANY) GAJANAND BARTER PVT. LTD. (AMALGAMATING COMPANY),KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
GOUTAM GHOSH,HOWRAH vs P.C.I.T., KOLKATA - 13, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1080/KOL/2024 Assessment Year: 2018-19 Goutam Ghosh….……………......................................................Appellant [PAN: ADQPG 7993 P] Vs. PCIT, Kolkata-13..................................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, AR. Department represented by: Abhijit Kundu, CIT DR. Date of concluding the hearing : August 20th, 2024 Date of prono
HARISH KUMAR BIYANI,KOLKATA vs A.C.I.T., CIRCLE - 34, KOLKATA, KOLKATA
us. The assessee is an individual and declared income of Rs.76,10,380/- in the e-return filed for AY 2015-16 on 30.09.2015. After the case being selected for limited scrutiny through CASS, assessment order framed on 12.12.20-17 making two additions namely, disallowance of STT and at Rs.2,27,380/- and disallowance of service tax of rs.9800/-. Though the assessee challenged the addition before the Ld. CIT(A) but since the appeal was delayed by 142 days, ld. CIT(A) dismissed the assessee’s app
ALLUUM CONCLAVE PVT. LTD.,KOLKATA vs ITO, WARD - 5(4), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
KARNADEB SANTRA,SOUTH TWENTY FOUR PARGANAS vs ACIT, CIRCLE - 26(1), KOLKATA, KOLKATA
Ms. Madhumita Roy (Judicial Member)
ROHIT JAISWAL,KOLKATA vs DCIT, CIR-49(1), KOL, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SHREE HANUMAN WELFARE TRUST,KOLKATA vs DCIT,CIRCLE-2, EXEMPTION,KOLKATA. , KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1326/KOL/2023 Assessment Year: 2014-15 Shree Hanuman Welfare Trust………..………………………………..Appellant [PAN: AABTS 6357 F] Vs. DCIT, Circle-2, Exemption, Kolkata......................................Respondent Appearances: Assessee represented by: None. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : September 24th, 2024 Date of pronouncing the order : October 16th, 2024
SUMAN CHHAJER,SAINTHIA vs ITO, WARD-3(2),SURI , SURI
Ms. Madhumita Roy (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs RITMAN COMMERCIAL PVT. LTD., KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1168/KOL/2023 Assessment Year: 2014-15 DCIT, Central Circle-1(1), Kolkata.………..……………………………Appellant Vs. Ritman Commercial Pvt. Ltd.................................................Respondent [PAN: AACCR 7374 M] Appearances: Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Assessee represented by: Miraj D. Shah, AR. Date of concluding the hearing : August 8th, 2024 Date of pronouncing the order : Oc
ONE POINT COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O.,WARD-6(3), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
