ITAT Kolkata Bench
22,285 judgments
SHRI VARDHAN MOHTA ,KOLKATA vs ACIT,C.C-1(1),KOLKATA. , KOLKATA
SHRI VARDHAN MOHTA. ,KOLKATA vs ACIT, C.C-(1), KOLKATA. , KOLKATA
SHRI VARDHAN MOHTA,KOLKATA vs ACIT,C.C-1(1),KOLKATA. , KOLKATA
SHRI VARDHAN MAHTA. ,KOLKATA vs ACIT,CC-1(1), KOLKATA. , KOLKATA
SHRI VARDHAN MOHTA,KOLKATA vs ACIT,C.C-1(1),KOLKATA. , KOLKATA
SHRI VARDHAN MOHTA,KOLKATA vs ACIT, C.C-1(1), KOLKATA, KOLKATA
SHRI VARDHAN MOHTA. ,KOLKATA vs ACIT,CEN,CIR-1(1),KOLKATA. , KOLKATA
CAMELIA GRIHA NIRMAN PVT. LTD.,RAIPUR vs DCIT, CIRCLE - 1(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CAMELIA GRIHA NIRMAN PVT. LTD.,RAIPUR vs DCIT, CIRCLE - 1(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PRAMEYA FOUNDATION,KAIKHALI BOINCHBERIA vs CIT (EXEMPTION) , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SWETA CHIRIMAR,KOLKATA vs DCIT, CIRCLE - 29(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs AMRITRASHI INFRA PRIVATE LIMITED, KOLKATA
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
ENERGY DEVELOPMENT COMPANY LIMITED,KOLKATA vs DCIT, CIRCLE-12(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S ROYAL TOUCH FABLON PVT. LTD.,KOLKATA vs DCIT, CIR. 4(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SANDEEP KUMAR PODDAR,KOLKATA vs ITO, WARD-43, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
SHIVAM DHATU UDYOG PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SHIVAM DHATU UDYOG PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SHIVAM DHATU UDYOG PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SURINDER KAUR,KOLKATA vs A.C.I.T., CIRCLE - 37, KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1402/KOL/2024 Assessment Year: 2017-18 Surinder Kaur……………………….……………………………………….Appellant [PAN: AFQPK 8409 J] Vs. ACIT, Circle-37, Kolkata………….……....................................Respondent Appearances: Assessee represented by: Anil Kochar, Adv. Department represented by: Supriyo Pal, Addl. CIT (DR). Date of concluding the hearing : August 7th, 2024 Date of pronouncing the order : October 15th, 2024 ORDE
NABIUL INDUSTRIAL METAL PVT. LTD.,PASCHIM MEDINIPUR vs I.T.O., WARD - 39(2), MIDNAPORE, PASCHIM MEDINIPUR
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)