SANDEEP KUMAR PODDAR,KOLKATA vs. ITO, WARD-43, KOLKATA

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ITA 263/KOL/2024Status: DisposedITAT Kolkata15 October 2024AY 2020-21Bench: SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)2 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal allowed the assessee's application to withdraw the appeal. The Departmental Representative had no objection to the withdrawal.

What were the facts?

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) for the Assessment Year 2020-21. The assessee's counsel filed an application to withdraw the appeal as per the client's instructions.

What were the issues?

The primary issue was whether the assessee should be allowed to withdraw their appeal before the Tribunal.

Which sections of the Income-tax Act were involved?

Section 250

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, KOLKATA ‘C’ BENCH, KOLKATA

Before: SRI RAJESH KUMAR & PRADIP KUMAR CHOUBEY

order

: October 15th, 2024 ORDER

Per Pradip Kumar Choubey, Judicial Member:

1.

This appeal filed by the assessee pertaining to the Assessment Year (in short ‘AY’) 2020-21 is directed against the order passed u/s 250 of the Income Tax Act, 1961 (in short the ‘Act’) by the Commissioner of Income Tax (Appeals)-NFAC, Delhi [hereinafter referred to as ld. 'CIT(A)'] dated 27.01.2023.

2.

At the outset, ld. Counsel for the assessee has submitted an application dated 26.09.2024 stating that as per the instructions of his client, he may be I.T.A. No.: 263/KOL/2024 Assessment Year: 2020-21 Sandeep Kumar Poddar. allowed to withdraw the present appeal filed by the assessee. Ld. D/R has no objection in this regard.

3.

In view of this, the appeal of the assessee is accordingly dismissed as withdrawn. Order pronounced in the open Court on 15th October, 2024. Sd/- Sd/- [Rajesh Kumar] [Pradip Kumar Choubey] Accountant Member Judicial Member Dated: 15.10.2024 Bidhan (P.S.) Copy of the order forwarded to:

1. 1. Sandeep Kumar Poddar, E-123, Atmosphere, 1001/A, E.M. Bypass, Gobinda Khatick Road, Kolkata, West Bengal, 700007.

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