ITAT Kolkata Bench
22,285 judgments
M/S. MULTI SERVICE,KOLKATA vs I.T.O., WARD - 39(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
THE INSTITUTE OF INDIAN FOUNDRYMEN,KOLKATA vs I.T.O., WARD - 1(3), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KHARAGPUR DURGA WELFARE ASSOCIATION,PASCHIM MEDINIPUR vs CIT - EXEMPTION, KOLKATA, KOLKATA
Shri Manish Borad, Accountant Member Shri Sonjoy Sarma (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SDR MEGHNATH INVESTMENTS PRIVATE LIMITED, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1088/KOL/2023 Assessment Year: 2012-13 DCIT, Kolkata.........................................................................Appellant Vs. SDR Meghnath Investments Private Limited..........................Respondent [PAN: AADCS 7489 P] Appearances: Department represented by: A. Kundu, CIT DR. Assessee represented by: Sunil Surana, AR and Vikas Surana, AR. Date of concluding the hearing : August 1st, 2024
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs SHRIVARDHAN MOHTA, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
RINKU ARYA,KOLKATA vs ITO, WARD 50(1), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI (Accountant Member)
BHABAR BHABANI MANDIR PUBLIC TRUST,WEST BENGAL BURDWAN vs CIT EXEMPTION , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AGARWAL SABHA ,ULUBARI, GUWAHATI vs CIT(EXEMPTION), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PANISHEOLA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
ANJANIPUTRA DEALCOM PVT. LTD.,KOLKATA vs ITO, WARD 1(1), KOLKATA
the date of hearing.”
M/S AGRAWAL TREXIM PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
GODAVARI MULTIPURPOSE ARTICLES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA, KOLKATA
Shri Manish Borad, Accountant Member Shri Sonjoy Sarma (Judicial Member)
DCIT, CIRCLE-2, DURGAPUR, DURGAPUR vs KALYAN EDUCATIONAL SOCIETY , KOLKATA
Shri Rajpal Yadav (Vice President), Dr. Manish Borad (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs WELKIN TELECOM INFRA PRIVATE LIMITED, KOLKATA
Shri Rajpal Yadav (Vice President), Dr. Manish Borad (Accountant Member)
ZODIAC BUSINESS P LTD.( SUCESSOR OF GALLEON DISTRIBUTORS P LTD.),KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA, KOLKATA
ZODIAC BUSINESS P. LTD. (SUCCESSOR OF GALLEON DISTRIBUTORS P LTD.),KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA, KOLKATA
AMITABH DAS MUNDHRA,KOLKATA vs D.C.I.T., CC-11(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
LEMONGRASS DEALTRADE PVT. LTD.,KOLKATA vs DCIT, CIR. -5(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
OMKARA VINCOM PVT. LTD.,KOLKATA vs ITO, WARD-12(1) , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NAINA DEVI COMMERCE PRIVATE LIMITED,KOLKATA vs ITO, WARD - 6(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)