ITAT Kolkata Bench
22,285 judgments
SMT. KAKALI SEN,KOLKATA vs ITO, WARD 22(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SIDDHARTHA DAS,BOLPUR vs ITO, WARD-3(1), SURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GINZA INDUSTRIES LIMITED,MUMBAI vs DCIT, CIRCLE -5(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MEGA ENGINEERS & BUILDERS,PORT BLAIR vs DCIT, CIR. 3(2) , PORT BLAIR
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SMT. ANISHA AGRAWAL,KOLKATA vs ACIT, CIR. 3(2), GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
OM SHANTI CHARITABLE TRUST,KOLKATA vs AO WARD NO 1(2), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs NITIN HIRE PURCHASE PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PARTHA PRATIM CHAKRABARTY,BANKURA vs I.T.O., WARD - 3(1), BANKURA, BANKURA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
M/S. K B DEVELOPERS,KOLKATA vs D.C.I.T., CIRCLE - 43, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs OHM ARTS PRIVATE LIMITED, MUMBAI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
LINDE GLOBAL SUPPORT SERVICES PVT. LTD.,KOLKATA vs ASSESSING OFFICER, CIRCLE - 11(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. STAR DEALCOM PVT. LTD.,BIRBHUM vs I.T.O., WARD - 3(1), SURI, BIRBHUM
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAHUL PREMIER INDIA AGENCY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GANESHVANI TRADELINK PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NAVNITA DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs MOHIT AGARWAL, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
STATE BANK OF INDIA LAKE TOWN BRANCH,KOLKATA vs INCOME TAX OFFICER TDS CIRCLE 3(1), KOLKATA
Shri Manish Borad, Accountant Member Shri Sonjoy Sarma (Accountant Member)
M/S GASSIN PIERRE PVT. LTD.,KOLKATA vs DCIT, CIR. 7(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs MAHACOL TIE UP PVT LTD, KOLKATA
the appellate proceedings, or in the course of appellate proceedings.”
MPS GREENERY DEVELOPERS LTD. ,MIDNAPUR vs DCIT,CIR-2, MIDNAPORE, MIDNAPORE
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
