ITAT Kolkata Bench
22,285 judgments
MPS GREENERY DEVELOPERS LTD. ,MIDNAPUR vs DCIT,CIR-2,MIDNAPORE. , MIDNAPUR.
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
MPS GREENERY DEVELOPERS LTD. ,MIDNAPUR vs DCIT,CIR-2,MIDNAPORE. , MIDNAPORE
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
RANGERS TRAVELS,KALIKAPUR KOLKATA vs ITO WARD 25(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SQUARE FOUR HOUSING & INFRASTRUCTURE DEVELOPMENT PVT. LTD.,KOLKATA vs DCIT, CC-2(3), KOLKATA, KOLKATA
SQUARE FOUR ASSETS MANAGEMENT AND RECONSTRUCTION COMPANY PVT. LTD.,KOLKATA vs DCIT, CEN. CIR. -2(3) , KOLKATA
GANESH KUMAR SINGHANIA,KOLKATA vs D.C.I.T., CC-2(3), KOLKATA, KOLKATA
GANESH KUMAR SINGHANIA,KOLKATA vs D.C.I.T., CC-2(3), KOLKATA, KOLKATA
CLITORIS MARKETING PRIVATE LIMITED,KOLKATA vs TRO-2, KOLKATA
the hearing of the appeal.”
ST. PETER SCHOOL,DURGAPUR vs ITO, WARD 2(1), DURGAPUR
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MRS DEVYANI ASHRA,KOLKATA vs DCIT, CIR. 22, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
SRI RUDRAPRASAD MANDAL,MEDINIPUR vs DCIT, CIR. 27(1), HALDIA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
GOSEVA PARIVAR,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar, Accountant Member ] I.T.A. No. 685/Kol/2024 Assessment Year: 00 Goseva Parivar (PAN: AACTG 1626 Q) Vs. CIT(E), Kolkata Appellant / ) अपीलाथȸ ( Respondent / (Ĥ×यथȸ) Date of Hearing / सुनवाई कȧ Ǔतͬथ 26.06.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 08.10.2024 For the Appellant/ Ǔनधा[ǐरती कȧ ओर से S. Sadhu, A.R For the Respondent/ राजèव कȧ ओर से Subhendu Datta, CITDR ORDER / आदेश Per Rajesh Kumar (Accountant Member)
GNG EXPORTS,KOLKATA vs ACIT, CIR. 33, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ICI INDIA MANAGEMENT STAFF GRATUITY FUND,HARYANA vs A.C.I.T., CIRCLE - 33, KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
ICI INDIA LIMITED EMPLOYEES GRATUITY FUND,HARYANA vs A.C.I.T., CIRCLE - 33, KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SRI UTPAL DAS,BURDWAN vs ITO, WARD-1(3), BURDWAN, BURDWAN
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), KOLKATA, KOLKATA vs JAMES WAREN TEA LIMITED, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
NARESH AGARWAL,KOLKATA vs INCOME TAX OFFICER, WARD32(3) , MIDDLETON ROAD
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
M/S EUREKA FORBS LTD,KOLKATA vs D.C.I.T CIR - 10(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S WEST BENGAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,KOLKATA vs PR.CIT-2, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)