ITAT Kolkata Bench
22,285 judgments
M/S. EUREKA FORBES LTD., ,KOLKATA vs JCIT, CIRCLE - 10(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. EUREKA FORBES LTD., ,KOLKATA vs JCIT, CIRCLE - 10(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. EUREKA FORBES LTD., ,KOLKATA vs JCIT, CIRCLE - 10(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHRI RAM PRAKASH PANDEY ,KOLKATA vs DCIT, CENTRAL CIRCLE - 3(3), KOLKATA , KOLKATA
UMANG NEMANI,KOLKATA vs ITO, WARD 44(2), KOLKATA
the Tribunal. On this aspect assessee had filed petition praying for condonation of such delay.
QUADEYE SECURITIES PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DE-CON PROJECTS P LTD.,KOLKATA vs ITO, WARD-8(2), KOLKATA
passing original assessment order under Section 143(3), the same was examined by him and therefore, it is nothing but change of opinion and as such not in accordance with law.
MAA SHARADA ENTERPRISE,KOLKATA vs ITO,WARD-50(1),KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SUBHENDU ROY,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, NATIONAL E ASSESSMENT CENTRE, DELHI
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
BHAWANI APARTMENT PVT. LTD.,HOWRAH vs DCIT/ACIT, CENTRAL CIRCLE - 3(2), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
SHARDA KANORIA,KOLKATA vs ACIT,CIR-30,KOLKATA. , KOLKATA
Shri Manish Borad, Accountant Member Shri Sonjoy Sarma (Judicial Member)
ROSEMERRY VINIMAY PVT LTD,RAIPUR vs ITO, WARD 11(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), DR. MANISH BORAD (Accountant Member)
SUBHLABH COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD-2(1), KOLKATA, AAYAKAR BHAVAN, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
MONDAL BAGAN MILANI SANGHA,HOOGHLY vs THE ITO, WARD 24(1), HOOGHLY, WEST BENGAL, HOOGHLY
SHRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
M/S INLAND WORLD LOGISTICS PVT. LTD.,KOLKATA vs PCIT(CEN.)- KOLKATA-2, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
TARASAFE INTERNATIONAL PRIVATE LIMITED,KOLKATA vs DDIT, CPC,, BENGALURU
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
TIRTHA PRATIM BASU,KOLKATA vs ITO, WARD-61(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHANKAR TRADERS & DISTRIBUTORS PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), DR. MANISH BORAD (Accountant Member)
DCIT,CC-2(2), KOLKATA, AAYKAR BHAWAN POORVA vs NARENDRA GOPAL SINGHAL, ASANSOL
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SWAL LIMITED,KOLKATA vs PR. CIT - 1, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
