ITAT Kolkata Bench
22,285 judgments
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs ADITYA VIKRAM LAKHOTIA, HOWRAH
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1691/KOL/2024 Assessment Year: 2013-14 Income Tax Officer, Ward-5(1), Kolkata ………. Appellant Vs. Aditya Vikram Lakhotia ......... Respondent 241/16, G. T. Road (n), Liluah, West Bengal-711204. [PAN: AAVPL7669K] Appearances: Appellant represented by : Sm. Archana Gupta, Addl. CIT, DR Respondent represented by : Shri Miraj D. Shah, SR Date of concluding the hearing : October 3rd, 2024 Date of pronouncing the
ISSA MOHAMMAD,KOLKATA vs I.T.O., WARD - 44(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ANANDPUSHP EDUCATION FOUNDATION,KOLKATA vs ADIT, CPC/ I.T.O., WARD - 32(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs UMA VINIMAY PRIVATE LIMITED, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI MANISH BORAD (Accountant Member)
TAMOJIT DAS,KOLKATA vs I.T.O., WARD - 63(3), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), KOLKATA vs CALTRADECO STEELS PRIVATE LIMITED, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BALHANUMAN COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD-5(4), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs ORIENTAL CARBON AND CHEMICALS LIMITED, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
MCNALLY SAYAJI ENGINEERING LIMITED,KOLKATA vs DCIT, CIRCLE - 1(1), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MCNALLY SAYAJI ENGINEERING LIMITED,KOLKATA vs DCIT, CIRCLE - 1(1), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MSTC LTD,KOLKATA vs JURISDICTIONAL ASSESSING OFFICER, CIR-1(1), KOLKATA. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD-6(2), KOL, KOLKATA vs GENESIS COMPUTECH PVT. LTD., KOLKATA
the Hon'ble ITAT, is eligible to contest on merit before the Hon'ble
SRI TAPAN KUMAR SAHOO,CONTAI, PURBA MEDINIPUR vs I.T.O., WARD - 27(2), HALDIA, PURBA MEDINIPUR
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
HARINGHATA MAHAVIDYALAYA,NADIA vs ITO, WARD 43(1), NADIA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
REBA ROY,COOCHBEHAR vs A.O. WARD 2(1), COOCHBEHAR
SRI SANJAY GARG, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 721/KOL/2024 Assessment Year: 2020-21 Reba Roy….….………..…………………………………………………….Appellant [PAN: ACOPR 4109 F] Vs. AO, Ward-2(1), Coochbehar...................................................Respondent Appearances: Assessee represented by: Amit Agarwal, Adv. Department represented by: Arup Chatterjee, CIT. Date of concluding the hearing : July 2nd, 2024 Date of pronouncing the order : September 30th, 2024 ORDER P
SHANKAR ROADWAYS,BURDWAN vs ACIT, CEN. CIR. 1(4), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MUKUL BANERJEE,HOOGHLY vs ACIT, CIR. 24(2), HOOGLY
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 559/KOL/2024 Assessment Year: 2014-15 Mukul Banerjee……….………..……………………………………………Appellant [PAN: AGLPB 8687 P] Vs. ACIT, Cir.-24(2), Hooghly.......................................................Respondent Appearances: Assessee represented by: Pramit Majumder, Adv. Department represented by: Subhendu Datta, CIT DR. Date of concluding the hearing : September 30th, 2024 Date of pronouncing the order : September
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs L B SAREE EMPORIUM, BURRA BAZAR, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SALT MOVEMENT AREA REVIVAL TRUST ,JOTEGHNASHYAM , DASPUR vs DY. DIRECTOR , CPC, BANGALURU, CPC, BANGALURU
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
INCOME-TAX OFFICER, WARD-6(2), KOLKATA, KOLKATA vs PRAKASH AGARWAL, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
