ITAT Kolkata Bench
22,285 judgments
SHYAMARANI MANNA MAITY,SOUTH 24 PARGANAS vs I.T.O., WARD - 26(4),, KOLKATA
or during the course of appeal proceedings.”
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs REFORM TOOLS PVT LTD, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1645/KOL/2024 Assessment Year: 2019-20 DCIT, Central Circle-3(1), Kolkata……….………..……………………Appellant Vs. Reform Tools Pvt. Ltd...........................................................Respondent [PAN: AABCR 6639 J] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: None. Date of concluding the hearing : September 30th, 2024 Date of pronouncing the order : September 30th
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7.1, KOLKATA, KOLKATA vs MS. GOKUL FRESH PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1637/KOL/2024 Assessment Year: 2017-18 ACIT, Circle-7.1, Kolkata……….………..……………………………….Appellant Vs. M/s. Gokul Fresh Private Limited..........................................Respondent [PAN: AAECG 9519 R] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: None. Date of concluding the hearing : September 30th, 2024 Date of pronouncing the order : September 30th, 2024 ORD
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(1), KOLKATA vs CHIRAG JEWELLERS, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.(S.S.)A. No.: 92/KOL/2024 Assessment Year: 2015-16 & I.T.A. No.: 1636/KOL/2024 DCIT, Central Circle-3(1), Kolkata…...……………………………….Appellant Vs. Chirag Jewellers……………………...........................................Respondent [PAN: AABFC 7914 L] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: Miraj D. Shah, AR. Date of concluding the hearing : September 30th, 2024 Date of pronou
EASTERN AUTO INVESTO PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
the Bench that the Ld. CIT(A) has dismissed the appeal ex parte due to delay of 570 days for filing the appeal memo without considering the merit of the case. The Ld. AR explained that the delay was unintentional and prayed that condone such delay by allowing the matter to be remand back to the Ld. CIT(A) for the purpose of adjudication.
M/S. STONE METALS PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(3), KOLKATA, KOLKATA
hearing of the appeal.”
M/S. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S. SUKARAM MARKETING LTD.,KOLKATA vs I.T.O., WARD - 8(2), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member andShri Rakesh Mishra (Accountant Member)
M/S. SUKARAM MARKETING LTD.,KOLKATA vs I.T.O., WARD - 8(2), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member andShri Rakesh Mishra (Accountant Member)
M/S MULTITECH SOLUTIONS,KOLKATA vs ACIT, CIR. -31, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
L & T FINANCE LIMITED. ,KOLKATA vs DCIT,CIR-5(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
L & T FINANCE LIMITED. ,KOLKATA vs DCIT, CIR-5(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
ENAYETPUR S K U S LTD.,MALDA vs A.C.I.T., CIRCLE - 3(1), KOLKATA, MALDA
Shri Sanjay Garg, Judicial Member andShri Sanjay Awasthi (Accountant Member)
DELOITTE HASKINS AND SELLS,KOLKATA vs INCOME TAX OFFICER- WARD 22,(2), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
UNISYS SOFTWARES AND HOLDING IND. LTD.,KOLKATA vs DCIT, CIR. 8(2), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AGAMANI VANIJYA PVT. LTD.,RAIPUR vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PURNENDU ROY,KOLKATA vs INCOME TAX OFFICER 22(2), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ITO, WD. -1(2),, KOLKATA vs M/S JEALOUS COMMERCIAL PVT. LTD., KOLKATA
the appellate proceedings, or in the course of appellate proceedings.”
MAK LOGISTICS PVT. LTD.,KOLKATA vs DCIT, CIR. 3(2), PORT BLAIR
SATYANARAYAN HOLDINGS PVT. LTD.,KOLKATA vs ITO, WARD-5(2), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
