ITAT Kolkata Bench
22,285 judgments
TRISHAN FOREX PVT. LTD.,KOLKATA vs ACIT, CIR. 5(1), KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 315/KOL/2024 Assessment Year: 2016-17 Trishan Forex Pvt. Ltd…………………….....................................Appellant [PAN: AAFCT 4641 J] Vs. ACIT, Cir.-5(1), Kolkata.........................................................Respondent Appearances: Assessee represented by: Swatee Baid, FCA. Department represented by: A.K. Dutta, Addl. CIT. Date of concluding the hearing : September 3rd, 2024 Date of pronouncing
RISHI F.L. ON SHOP,MURSHIDABAD vs I.T.O., WARD - 42(2), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
CARWIN TRADING PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
Shri Sonjoy Sarma, Judicial Member Shri Rakesh Mishra (Accountant Member)
ALLIANCE MEDICAL EQUIPMENTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(2), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member)
HANUMAN STEEL WIRES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(3), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member andShri Sanjay Awasthi (Accountant Member)
SUDESHNA PRADHAN,HALDIA vs A.C.I.T., CIRCLE - 27(1), HALDIA, HALDIA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1522/KOL/2024 Assessment Year: 2017-18 Sudeshna Pradhan…........……………………………………………….Appellant [PAN: ALPPP 9150 Q] Vs. ACIT, Circle-27(1), Haldia………………………………………………Respondent Appearances by: Assessee represented by – None. Department represented by – Susanta Saha, Sr. DR. Date of concluding the hearing : September 25th, 2024 Date of pronouncing the order : September 26th, 2024 ORDER Per Sonjoy Sarma (Judicial
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1),KOLKATA, KOLKATA vs SHREE RSH PROJECTS PRIVATE LIMITED, KOLKATA
Shri Sanjay Garg, Judicial Member andShri Sanjay Awasthi (Accountant Member)
RETAIN TIE UP PRIVATE LIMITED,KOLKATA vs ASSISTANT COMMISIONER OF INCOME TAX, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ECHO ENTERTAINMENT PVT. LTD.,KOLKATA vs ITO, WARD-1, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PRASANT DESAI,KOLKATA vs DCIT, CIR. 61, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S FLORA EXPORTS , KOLKATA vs ITO, WARD 31(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PREMIER IRRIGATION ADRITEE PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
M/S. SPPL HOTELS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
Shri Rajpal Yadav (Vice President), Dr. Manish Borad (Accountant Member)
WINDOW TECHNOLOGIES PVT. LTD.,KOLKATA vs PCIT (CENTRAL) - 2, KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S.SHIMMER TEXTILES(P)LTD,KOLKATA vs ITO, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MINERVA NATYA SANSKRITI CHARCHA KENDRA,BEADON STREET, KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE37 KOLKATA, GOVERNMENT PLACE
the Ld A.O. by post for send the copy of the Assessment Order that your assessee can submit the Appeal Petition against the demand notice. The Ld. A.O without mailing the said document handed over the Assessment Order hardcopy to your assessee authorized representative on 23 03.2021 and on orafter received the Assessment Order your appellant filed the appeal petition through online dtd. 19.04.2021.
SHABBIR BENGALI,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ROCKWELL TRADEVIN PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(3), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SAMRAT KUMAR GHOSH,DARJEELING vs I.T.O., WARD - 2(3), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
M/S. PHILIPS INDIA LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1489/KOL/2024 Assessment Year: 2016-17 M/s. Philips India Ltd..............................................................Appellant [PAN: AABCP 9487 A] Vs. DCIT, Circle-11(1), Kolkata...................................................Respondent Appearances: Assessee represented by: Yukta Agarwal, AR. Department represented by: Ranu Biswas, Addl. CIT, Sr. DR. Date of concluding the hearing : September 23
