ITAT Kolkata Bench
22,285 judgments
BAIDYANATH DHAM ENTERPRISE,MURSHIDABAD vs ADIT, CPC, BENGALURU/ ITO, WARD - 42(1), MURSHIDABAD, MURSHIDABAD
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1133/KOL/2024 Assessment Year: 2018-19 Baidyanath Dham Enterprise……………………………………………Appellant [PAN: AANFB 3088 N] Vs. ADIT, CPC, Bengaluru/ITO, Ward-42(1), Murshidabad…………Respondent Appearances: Assessee represented by: None. Department represented by: Kallol Mistry, JCIT. Date of concluding the hearing : September 10th, 2024 Date of pronouncing the order : November 7th, 2024 ORDER Per Pradip Kumar Choub
MOSARRAT JAHAN,KOLKATA vs COMMISSIONER OF INCOME TAX (APPEAL), ADDL JCIT - 4, MUMBAI, MUMBAI
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 657/KOL/2024 Assessment Year: 2017-18 Mosarrat Jahan………………………………………………………………Appellant [PAN: AIUPJ 7579 B] Vs. CIT(A), Addl. JCIT-4, Mumbai…………………………………………..Respondent Appearances: Assessee represented by: Mohamad Riyad, CA. Department represented by: S.B. Chakraborthy, JCIT, Sr. DR. Date of concluding the hearing : August 21st, 2024 Date of pronouncing the order : November 6th, 2024 ORDER Per Pradip
SUBHASH SHARMA,BELURMATH vs ACIT, CIR. 47, KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 435/KOL/2024 Assessment Year: 2014-15 Subhash Sharma…………………….............................................Appellant [PAN: ALTPS 5888 E] Vs. ACIT, Cir.-47, Kolkata..........................................................Respondent Appearances: Assessee represented by: Anil Kochar, Adv. And Aryan Kochar, Adv. Department represented by: Prabir Gupta Choudhury, Addl. CIT. Date of concluding the hearing : Septe
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs LAKHOTIA MEDICAL CENTRE PVT. LTD., HOWRAH
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1447/KOL/2024 Assessment Year: 2013-14 DCIT, Kolkata.........................................................................Appellant Vs. Lakhotia Medical Centre Pvt. Ltd..........................................Respondent [PAN: AABCL 3939 M] Appearances: Department represented by: Prakash Nath Barnwal, CIT, DR. Assessee represented by: Miraj D. Shah, A.R. Date of concluding the hearing : October 17th,
AMITABHA SANYAL,KOLKATA vs ITO, WARD-58(4), KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
CSQUARE RETAIL INDIA PVT. LTD.,KOLKATA vs ACIT, NFAC, DELHI, HOWRAH
SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, AAYAKAR BAHWAN DAKSHIN, KOLKATA vs SURENDRA KUMAR NATHANY, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SMT. ALKA JAIN,MURSHIDABAD vs ASSTT. CIT, CIRCLE - 42,, MURSHIDABAD
SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -3(2), KOLKATA, KOLKATA vs BHAGWAN DAS AGARWAL, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA vs BHAGWAN DAS AGARWAL, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, 3(2), KOLKATA vs BHAGWAN DAS AGARWAL, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
RAMA PANDIA,COOCHBEHAR vs I.T.O., WARD - 2(1), COOCHBEHAR, COOCHBEHAR
SHRI SONJOY SARMA (Judicial Member)
PRAN PANDIA,COOCHBEHAR vs I.T.O., WARD - 2(1), COOCHBEHAR, COOCHBEHAR
SHRI SONJOY SARMA (Judicial Member)
PRADIP CHANDRA ROY,SILIGURI vs I.T.O., WARD - 1(4), SILIGURI, SILIGURI
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI PRADIP KUMAR CHOUBEY (Judicial Member)
UMANG WEBTECH PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(3), KOLKATA, KOLKATA
SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
GLOBAL ALUMNI ASSOCIATION OF BENGAL ENGINEERING AND SCIENCE UNIVERSITY,SHIBPUR vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MEDISI BARKIAH,PORT BLAIR vs PCIT-1, , KOLKATA
the Ld. Pr. CIT that source of cash found in the course of search action was from the proceeds received on sale of agricultural land, the Ld. Pr. CIT was unjustified in setting aside the assessment and directing the AO on pure surmises and conjectures which clearly shows that the assessment order was neither erroneous nor prejudicial to the interest of the Revenue.
NOMURA RESEARCH INSTITUTE FINANCIAL TECHNOLOGIES INDIA PVT. LTD. ,KOLKATA vs DCIT, CIR. -1(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NARAYAN TRADECOM PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. TROPEX SUPPLIERS PVT. LTD. (SUCCESSOR TO ULTRA MARKETING PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(4), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
