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ITAT Kolkata Bench
22,193 judgments
SUBODH ADHIKARY,KOLKATA vs ITO, WARD 51(1), KOLKATA
ITA 669/KOL/2024[2015-16]Status: Disposed7/1/2026AY 2015-16
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED,KOLKATA vs DCIT/ACIT, CIRCLE - 2(1), KOLKATA, KOLKATA
ITA 1591/KOL/2024[2013-2014]Status: Disposed7/1/2026AY 2013-2014
WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED,KOLKATA vs D.C.I.T./A.C.I.T., CIRCLE - 2(1), KOLKATA, KOLKATA
ITA 1590/KOL/2024[2012-2013]Status: Disposed7/1/2026AY 2012-2013
SUNBLAZE CONSTRUCTIONS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1),, KOLKATA
ITA 1788/KOL/2025[2016-2017]Status: Disposed6/1/2026AY 2016-2017
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs FAVOURITE CLOTH MERCHANTS PVT LTD, KOLKATA
ITA 391/KOL/2024[2012-13]Status: Disposed6/1/2026AY 2012-13
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOLDMOON EXPORTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(2),, KOLKATA
ITA 2086/KOL/2025[2012-2013]Status: Disposed5/1/2026AY 2012-2013
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. JEWEL INDIA JEWELLERS,KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA
ITSSA 78/KOL/2025[2014-2015]Status: Disposed2/1/2026AY 2014-2015
M/S. SHAKAMBHARI ISPAT & POWER LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA
ITA 931/KOL/2025[2019-2020]Status: Disposed2/1/2026AY 2019-2020
MADHUR COAL MINING PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(1),, KOLKATA
ITA 1784/KOL/2025[2015-2016]Status: Disposed2/1/2026AY 2015-2016
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(1),, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1591/KOL/2025[2021-22]Status: Disposed2/1/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1561/KOL/2025[2020-21]Status: Disposed2/1/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1560/KOL/2025[2019-20]Status: Disposed2/1/2026AY 2019-20
D.C.I.T., CC - 3(1),, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1541/KOL/2025[2018-19]Status: Disposed2/1/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1515/KOL/2025[2017-18]Status: Disposed2/1/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3.1, KOLKATA vs SHAKAMBHARI ISPAT & POWER LIMITED, KOLKATA
ITA 1436/KOL/2025[2016-17]Status: Disposed2/1/2026AY 2016-17
M/S. BMS SALES PVT. LTD., ,PURULIA vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA
ITA 1199/KOL/2025[2019-2020]Status: Disposed2/1/2026AY 2019-2020
M/S. SHAKAMBHARI ISPAT & POWER LTD., ,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA
ITA 1198/KOL/2025[2021-2022]Status: Disposed2/1/2026AY 2021-2022
M/S. SHAKAMBHARI ISPAT & POWER LTD., ,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA
ITA 1197/KOL/2025[2020-2021]Status: Disposed2/1/2026AY 2020-2021
M/S. SHAKAMBHARI ISPAT & POWER LTD., ,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), KOLKATA
ITA 1196/KOL/2025[2018-2019]Status: Disposed2/1/2026AY 2018-2019
M/S. SHAKAMBHARI ISPAT & POWER LTD.,KOLKATA vs DCIT, CC - 3(3),, KOLKATA
ITA 1195/KOL/2025[2017-2018]Status: Disposed2/1/2026AY 2017-2018