← All Benches
ITAT Kolkata Bench
22,193 judgments
M/S. SHAKAMBHARI ISPAT & POWER LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA
ITA 1194/KOL/2025[2016-2017]Status: Disposed2/1/2026AY 2016-2017
ITO, WARD-1(2),, SILIGURI vs BINOY AGARWAL, SILIGURI
ITA 1584/KOL/2024[2021-22]Status: Disposed2/1/2026AY 2021-22
G.S. PROCON PRIVATE LIMITED ,KOLKATA vs ACIT, CIRCLE 5(2), , KOLKATA
ITA 509/KOL/2025[2015-2016]Status: Disposed1/1/2026AY 2015-2016
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
G.N. AGARWAL CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), , KOLKATA
ITA 2445/KOL/2025[-]Status: Disposed1/1/2026
MUDIALI CLUB,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA
ITA 2443/KOL/2025[2018-2019]Status: Disposed1/1/2026AY 2018-2019
MAITHAN CERAMIC LTD.,,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA
ITA 1944/KOL/2025[2011-2012]Status: Disposed1/1/2026AY 2011-2012
ACIT, CC- 3(4), KOLKATA , KOLKATA vs M/S. HIMATSINGKA SEIDE LIMITED , BANGALORE
ITSSA 21/KOL/2018[2009-10]Status: Disposed31/12/2025AY 2009-10
HIMATSINGKA SEIDE LIMITED ,BANGALORE vs DCIT, CENTRAL CIRCLE - XVI, KOLKATA , KOLKATA
ITSSA 18/KOL/2018[2009-10]Status: Disposed31/12/2025AY 2009-10
ABHIRUCHI MARKETING P. LTD., ,KOLKATA vs ITO, WARD 7(1), , KOLKATA
ITA 934/KOL/2025[2008-2009]Status: Disposed31/12/2025AY 2008-2009
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, MURSHIDABAD vs CHUNAKHALI SAMABAY KRISHI UNNAYAN SAMITI LIMITED, MURSHIDABAD
ITA 803/KOL/2025[2018-19]Status: Disposed31/12/2025AY 2018-19
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, KOLKATA vs SUJIT ARYA, KOLKATA
ITA 751/KOL/2025[2014-15]Status: Disposed31/12/2025AY 2014-15
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DIPANKAR DUTTA,HOWRAH vs I.T.O., WARD - 54(1), KOLKATA
ITA 2300/KOL/2025[2016-2017]Status: Disposed31/12/2025AY 2016-2017
Shri Duvvuru RL Reddy (Vice President)
RINA RAY,SILIGURI vs ITO, WARD 3(2),, DARJEELING
ITA 2262/KOL/2025[2018-2019]Status: Disposed31/12/2025AY 2018-2019
Shri Duvvuru RL Reddy (Vice President)
RAJKUMARI DHANUKA,KOLKATA vs ITO, WARD 32(2),, KOLKATA
ITA 2260/KOL/2025[2012-2013]Status: Disposed31/12/2025AY 2012-2013
Shri Duvvuru RL Reddy (Vice President)
SHREE KRISHNA GYANODAYA FLOUR MILLS PVT. LTD.,,KOLKATA vs ACIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 2179/KOL/2025[2011-2012]Status: Disposed31/12/2025AY 2011-2012
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. MIRAVELLE TRADECOMM PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(1),, KOLKATA
ITA 1946/KOL/2025[2018-2019]Status: Disposed31/12/2025AY 2018-2019
Shri Duvvuru RL Reddy (Vice President)
RAINBOW VANIJYA PVT LTD.,NEW DELHI vs ACIT, KOLKATA
ITA 1891/KOL/2025[2020-21]Status: Disposed31/12/2025AY 2020-21
ASHOK PRASAD GUPTA,NORTH DINAJPUR vs I.T.O., WARD - 2(4),, RAIGANJ
ITA 1848/KOL/2025[2017-2018]Status: Disposed31/12/2025AY 2017-2018
Shri Duvvuru RL Reddy (Vice President)
CENTURY COMMOTRADE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 1324/KOL/2025[2013-14]Status: Disposed31/12/2025AY 2013-14
Shri Duvvuru RL Reddy (Vice President)
AADARSH LADDHA, LEGAL HEIR OF KAILASH CHAND LADDHA,KOLKATA vs ITO, WARD 37(1), , KOLKATA
ITA 1013/KOL/2025[2016-2017]Status: Disposed31/12/2025AY 2016-2017
Shri Duvvuru RL Reddy (Vice President)
