ITAT Kolkata Bench
22,193 judgments
DCIT,CIRCLE-5(1), KOLKATA, KOLKATA vs HINDUSTHAN NATIONAL GLASS AND INDUSTRIESLIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO, WARD-8(2), KOLKATA, KOLKATA vs M/S. SARGA HOTEL PVT. LTD. , KOLKATA.
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
I.T.O, WARD-8(2), KOLKATA, KOLKATA vs M/S. SARGA HOTEL PVT. LTD. , SALT LAKE
T.P. ROY CHOWDHURY & COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JYOTI SHROFF,KOLKATA vs D.C.I.T., CIRCLE - 29,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GITA SHARMA,DURGAPUR vs I.T.O., WARD - 2(4), DURGAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KIRAN EDUCATIONAL TRUST,PURBA MEDINIPUR vs CIT(EXEMPTION),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LOKSAKHA WELFARE SOCIETY,KOLKATA vs CIT(EXEMPTION),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JHAGRU BABA FOUNDATION TOLLYGUNGE DARBAR SOCIETY,KOLKATA vs CIT(EXMPTION),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs ISHANA PROJECTS PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs ISHANA PROJECTS PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ANUSUA GHOSH,KOLKATA vs A.C.I.T., CIRCLE - 29, , KOLKATA
GYAN PRAKASH GUPTA,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VAIBHAV DAS MUNDHRA,KOLKATA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC,, BANGALORE
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAMSHED ALAM,KOLKATA vs DCIT, CIRCLE 32,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ISLANDER HOUSING PROJECT PRIVATE LIMITED,TEYLARABAD, PORT BLAIR, SOUTH ANDAMAN vs ITO, WARD 3(4), PORT BLAIR, AAYKAR BHAWAN, VIP ROAD, PORT BLAIR.
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJIB DUTTA GUPTA,KOLKATA vs I.T.O., WARD - 62(4),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SULTANIA REALTORS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHREYA DEY SARKAR,PUNE, MAHARASHTRA vs I.T.O., WARD - 2(4),, RAIGANJ, WEST DINAJPUR
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SMT. SNEHA BRAHMA, LEGAL REPRESENTATIVE OF LATE SHYAMAL KUMAR BRAHMA,RAIGANJ vs ITO, WARD 2(4), , RAIGANJ
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
