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ITAT Kolkata Bench

22,193 judgments

N.C. HORE,SILIGURI vs I.T.O., WARD - 3(1),, SILIGURI

ITA 1795/KOL/2025[2017-2018]Status: Disposed12/1/2026AY 2017-2018

SHEELA LADHANIA,KOLKATA vs ITO, WARD 49(2), , KOLKATA

ITA 1140/KOL/2025[2017-2018]Status: Disposed12/1/2026AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

SUVASIS PANJA,DURGACHAK HALDIA vs INCOME TAX OFFICER WARD 27(1) HALDIA, HALDIA

ITA 915/KOL/2024[2017-18]Status: Disposed12/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

M/S MAA TRAVELS,BANGALORE vs ACIT(OSD) WARD-1(1), KOLKATA

ITA 751/KOL/2024[2015-15]Status: Disposed12/1/2026AY 2015-15

SHRI GEORGE MATHAN (Judicial Member)

STATE BANK OF INDIA NALIKUL BRANCH ,NALIKUL vs INCOME TAX TDS WARD 2(2), KOLKATA, KOLKATA

ITA 2691/KOL/2024[2016-17]Status: Disposed12/1/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member)

M/S. CLC TANNERS ASSOCIATION,TWENTY FOUR PARGANAS SOUTH vs D.C.I.T., CIRCLE - 1(1) EXEMPTION, KOLKATA

ITA 2474/KOL/2024[2018-2019]Status: Disposed12/1/2026AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member)

QUEST HEIGHTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(3), KOLKATA, KOLKATA

ITA 1546/KOL/2024[2014-2015]Status: Disposed12/1/2026AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member)

ACID, CIRCLE-5(1), KOLKATA, KOLKATA vs EMAMI REALTY LIMITED, KOLKATA

ITA 1457/KOL/2024[2021-22]Status: Disposed12/1/2026AY 2021-22

VEERPRABHU AUTO PVT. LTD.,KOLKATA vs A.C.I.T., CC - 2(4), KOL, KOLKATA

ITA 1218/KOL/2024[2016-2017]Status: Disposed12/1/2026AY 2016-2017

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

D.C.I.T CIR - 10(1), KOLKATA vs M/S EUREKA FORBS LTD, KOLKATA

ITA 2037/KOL/2019[2015-16]Status: Disposed12/1/2026AY 2015-16

D.C.I.T CIR - 10(1), KOLKATA vs M/S EUREKA FORBS LTD, KOLKATA

ITA 1248/KOL/2019[2014-15]Status: Disposed12/1/2026AY 2014-15

D.C.I.T CIR - 10(1), KOLKATA vs M/S EUREKA FORBS LTD, KOLKATA

ITA 1247/KOL/2019[2013-14]Status: Disposed12/1/2026AY 2013-14

D.C.I.T CIR - 10(1), KOLKATA vs M/S EUREKA FORBS LTD, KOLKATA

ITA 1246/KOL/2019[2012-13]Status: Disposed12/1/2026AY 2012-13

JALPAIGURI ZILLA REGULATED MARKETING COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER / ASSESSING OFFICER, JALPAIGURI

ITA 2338/KOL/2025[2015-16]Status: Disposed9/1/2026AY 2015-16

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

GOODWILL TRACON PVT. LTD.,,NORTH TWENTY FOUR PARGANAS vs ITO, WARD 11(1),, KOLKATA

ITA 1386/KOL/2025[2012-2013]Status: Disposed9/1/2026AY 2012-2013

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

WEST BENGAL CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.,KOLKATA vs I.T.O., WARD - 50(1),, KOLKATA

ITA 2298/KOL/2025[2018-2019]Status: Disposed8/1/2026AY 2018-2019

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

TONMOY SADHUKHAN,BHANGAR vs ITO, WARD 25(1),, KOLKATA

ITA 2291/KOL/2025[2017-2018]Status: Disposed8/1/2026AY 2017-2018

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SATYA SUBHAS GHOSHAL,KOLKATA vs I.T.O., WARD - 28(2) PRESENTLY 30(1), KOLKATA

ITA 1988/KOL/2025[2016-2017]Status: Disposed8/1/2026AY 2016-2017

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

RAJROOP DOSHI,KOLKATA vs I.T.O., WARD - 2(1),, KOLKATA

ITA 1838/KOL/2025[2017-2018]Status: Disposed7/1/2026AY 2017-2018

VIKASH KUMAR BOHRA,RANIGANJ vs PRINCIPAL CIT, ASANSOL, ASANSOL

ITA 1141/KOL/2025[2018-2019]Status: Disposed7/1/2026AY 2018-2019

SHRI RAJESH KUMAR (Accountant Member), SHRI IPRADIP KUMAR CHOUBEY (Judicial Member)