ITAT Kolkata Bench
22,193 judgments
ROSHAN AGARWAL,SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, GANGTOK
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ROSHAN AGARWAL,SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, GANGTOK
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ROSHAN AGARWAL,SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, GANGTOK
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ST. THOMAS SYRO MALABAR CATHOLIC CHURCH,KOLKATA vs CIT (EXEMPTION), , KOLKATA
HANUMAN AGRO INDUSTRIES LTD.,,KOLKATA vs DCIT, CIRCLE 4(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
BISHNUPUR ROWTARA PRIMARY AGRICULTURE CO-OPERATIVE CREDIT SOCIETY LTD.,NADIA vs ITO, WARD-41(1), NADIA
SHRI GEORGE MATHAN (Judicial Member)
MANISH BERLIA,KOLKATA vs A.C.I.T.,CIRCLE-1(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
VIJAY KUMAR KEJRIWAL,DEOGHAR vs INCOME TAX OFFICER WARD 31(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
M/S. SAGUN SALES PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
RAVI KUMAR PRASAD,HOWRAH vs ITO, WARD 48(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
DALI KUNDU EDUCATIONAL TRUST,MURSHIDABAD vs DEPUTY DIRECTOR, CPC, BENGALURU
SHRI GEORGE MATHAN (Judicial Member)
RAJIV PASARI FAMILY BENEFICIARY TRUST,KOLKATA vs ITO, WARD-1(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
NARESH CHANDRA MALLICK,SWARUPNAGAR vs ITO, WARD 49(1),, KOLKATA
the Id. CIT(A). Considering the prayer of the Id. AR, in the interest of justice, the issues in this appeal are restored to the file of Id CIT(A) to adjudicate the issue afresh after granting the assessee adequate opportunity of being heard. The assessee is directed to cooperate in the readjudication proceedings positively. 5. In the result, appeal of the assessee is partly allowed for statistical purposes. Order dictated and pronounced in the open court on 12/01/2026. Sd/- (जार्ज माथन) (GE
AVR HOTELS & RESORTS PRIVATE LIMITED,PANIHATI vs ITO, WARD 14(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member)
ASHA DEVI MOHTA,DALHOUSIE vs DCIT, CIRCLE-34(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MUKUND OIL MILLS PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE 3(4),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
KAMLESH SINGH,KOLKATA vs I.T.O. WARD-4(30, KOLKATA
SAROJ GOENKA,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA
GOVINDA KUMAR SARKAR,NAIHATI vs I.T.O., WARD - 3(2), PURULIA
SHRI GEORGE MATHAN (Judicial Member)
EXOTICA ENCLAVE PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
